High Courts02 Aug 2005
Ramesh Dalabehera Vs State of Orissa
Orissa High Court · (2006) 101 CLT 25 : (2005) 2 DMC 829 : (2005) 2 OLR 438
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
COURT ARCHIVE
Orissa High Court judgments, 2005
613 judgments · page 11 of 31
High Courts02 Aug 2005
Simanchal Bisoyi Vs State of Orissa and Others
Orissa High Court · (2005) 2 OLR 460
Orissa Grama Panchayat (Amendment) Act, 2004 — Section 115(2)Orissa Grama Panchayat Act, 1964 — Section 115(2), 115(3)
High Courts02 Aug 2005Allowed
Ananda Mohan Nanda Vs State of Orissa
Orissa High Court · (2006) CLT 69 (Suppl Crl) : (2006) OLR 69 (Suppl Crl) : (2005) 2 OLR 462
Criminal Procedure Code, 1973 (CrPC) — Section 201, 304A, 311, 313, 482Electricity Act, 1910 — Section 39
High Courts29 Jul 2005Dismissed
Abdul Gani Ansari and Another Vs Additional District Magistrate and Others
Orissa High Court · (2005) 2 OLR 633
Limitation Act, 1963 — Article 65, 27Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Section 3A
High Courts26 Jul 2005
Sita Sethy Vs Ghan Sethy and Others
Orissa High Court · (2005) 07 OHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jul 2005
The Oriental Fire and General Insurance Co. Ltd. Vs Shantilata Das and Others
Orissa High Court · (2005) 4 ACC 833 : (2007) ACJ 753 : (2005) 2 OLR 442
Motor Vehicles Act, 1939 — Section 103, 104, 105, 110A, 146(1)
High Courts25 Jul 2005Allowed
Shri Batakrushna Nayak Vs Union of India (UOI) and Others
Orissa High Court · (2005) 100 CLT 713 : (2006) 108 FLR 322 : (2005) OLR 861 Supp
Administrative Tribunals Act, 1985 — Section 19(4)
High Courts25 Jul 2005
Krushna Chandra Sahu Vs Manga Sahu
Orissa High Court · (2005) 2 OLR 571
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts23 Jul 2005Dismissed
Mrs. Reeta Mohanty Vs Antaryami Pattnaik
Orissa High Court · (2006) 101 CLT 338 : (2005) OLR 848 Supp : (2006) 66 SCL 49
High Courts23 Jul 2005Allowed
Keshab Charan Sahoo Vs Mahani Charan Rout and Others
Orissa High Court · (2005) 2 OLR 270
High Courts23 Jul 2005
M.J. Foods Industries Pvt. Ltd. Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2005) 4 BC 294 : (2005) 100 CLT 265 : (2005) 107 FLR 599 : (2006) 2 LLJ 473 : (2005) OLR 855 Supp
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8, 8B , 8C, 8D, 8EState Financial Corporations Act, 1951 — Section 17B, 29, 29(4)
High Courts23 Jul 2005Dismissed
State of Orissa Vs S. Appa Rao and Others
Orissa High Court · (2006) CLT 80 (Suppl Crl) : (2006) OLR 80 (Suppl Crl) : (2005) 2 OLR 574
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 34, 366A, 376, 379, 506
High Courts23 Jul 2005Dismissed
Prakash Chandra Sethi Vs State of Orissa and Others
Orissa High Court · (2005) 07 OHC CK 0014
High Courts23 Jul 2005Dismissed
State of Orissa and Others Vs Larsen and Toubro Ltd.
Orissa High Court · AIR 2005 Ori 183 : (2005) 3 ARBLR 194 : (2005) 100 CLT 336
Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 34, 34(2)
High Courts21 Jul 2005Dismissed
Ambuja Kumar Chinnara Vs State of Orissa and Others
Orissa High Court · (2005) 07 OHC CK 0029
Constitution of India, 1950 — Article 162, 309
High Courts21 Jul 2005Dismissed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. P. Saraswati and Others Smt. P. Saraswati Vs The Executive Engineer, Bhanjanagar Electrical Division and Others
Orissa High Court · (2005) 07 OHC CK 0013
Motor Vehicles Act, 1988 — Section 149(4), 166
High Courts20 Jul 2005Dismissed
D. Suvankar Vs President, Board of Secondary Education
Orissa High Court · AIR 2005 Ori 182 : (2005) 100 CLT 456
High Courts20 Jul 2005Allowed
Simanchal Choudhury Vs State of Orissa
Orissa High Court · (2005) CLT 1015 (Suppl Crl) : (2005) 2 OLR 401
Bihar and Orissa Excise Act, 1915 — Section 47Evidence Act, 1872 — Section 45
High Courts20 Jul 2005
Baji Rout Industrial Training Centre Vs Director, Technical Education and Training and Others
Orissa High Court · (2005) 100 CLT 283
High Courts20 Jul 2005Dismissed
Smt. Satyabhama Pradhan Vs Sidhartha Sahoo
Orissa High Court · AIR 2005 Ori 177 : (2005) 100 CLT 307
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 9