High Courts12 Aug 2005Dismissed

Pragnya Rout Vs Hemaprava Ray and Others

Orissa High Court · AIR 2006 Ori 21 : (2005) 100 CLT 746 : (2005) 2 OLR 330

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1908 — Section 142, 144Limitation Act, 1963 — Article 64, 65, 27, 3
High Courts10 Aug 2005

Mr. Gopal Ch. Pradhan and Others Vs State of Orissa and Another

Orissa High Court · (2006) CLT 58 (Suppl Crl) : (2006) OLR 58 (Suppl Crl) : (2005) 2 OLR 454

Criminal Procedure Code, 1973 (CrPC) — Section 205, 210(1), 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 354, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3