High Courts03 Nov 2004Allowed
Kailash Chandra Mahapatra Vs Chairman, Konark TV Ltd. and Another
Orissa High Court · (2004) 98 CLT 690 : (2005) 104 FLR 391 : (2005) 1 LLJ 1060
COURT ARCHIVE
Orissa High Court judgments, 2004
443 judgments · page 4 of 23
High Courts03 Nov 2004Dismissed
State of Orissa Vs Duga Munda
Orissa High Court · (2005) CLT 446 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 302, 304, 506
High Courts02 Nov 2004Dismissed
Siba Khatua and Others Vs State of Orissa
Orissa High Court · (2005) CLT 194 (Suppl Crl) : (2005) CriLJ 1258 : (2005) 30 OCR 260 : (2005) 1 OLR 217
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts02 Nov 2004Dismissed
Khusal Majhi (dead) after him Smt. Mali Dei and Others Vs Guruva Majhi and Others
Orissa High Court · (2005) 99 CLT 318
High Courts02 Nov 2004
Divisional Manager, Oriental Insurance Company Limited Vs Kanaklata Mohanty and Others
Orissa High Court · (2005) 99 CLT 294
Motor Vehicles Act, 1988 — Section 173
High Courts02 Nov 2004Allowed
Buli Bastia (Dead), by her L.R. Rama Chandra Bastia Vs Dulei Das and Others
Orissa High Court · (2005) 99 CLT 266 : (2005) OLR 312 Supp
Land Acquisition Act, 1894 — Section 23, 4, 54
High Courts02 Nov 2004Allowed
Kanduri Charan Parida Vs Registrar (Judl.), High Court of Orissa and Another
Orissa High Court · (2005) 99 CLT 189 : (2005) 104 FLR 183 : (2004) 2 OLR 617
Orissa Civil Services (Pension) Rules, 1992 — Rule 47, 48Orissa Service Code, 1939 — Rule 33
High Courts02 Nov 2004Dismissed
Sri Bhuban Chandra Bardhan Vs L.A. Collector
Orissa High Court · (2005) 99 CLT 133
Land Acquisition Act, 1894 — Section 11, 54
High Courts02 Nov 2004Dismissed
Suryakanti Patel Vs Gunanidhi Patel and Others
Orissa High Court · (2005) 99 CLT 79 : (2005) 2 CLT 79
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5, 100Hindu Marriage Act, 1955 — Section 9
High Courts02 Nov 2004
National Highway Authority of India and Others Vs Bumihiway DDB Ltd. (JV) and Others Bumihiway DDB Ltd. (JV) and Others Vs National Highway Authority of India and Others
Orissa High Court · (2005) 1 ARBLR 157 : (2005) 1 BC 486 : (2005) 99 CLT 18 : (2004) 2 OLR 664
Arbitration and Conciliation Act, 1996 — Section 37(1)
High Courts02 Nov 2004
Sajeeda Begum and Others Vs Divisional Railway Manager (Safety), S.E. Railways and Another Binapani Mallik and Another, Basanti Mishra and Another and Gayatri Dixit ' Panda and Another Vs Union of India (UOI) and Others
Orissa High Court · (2005) 2 ACC 615 : (2006) ACJ 1494 : (2004) 98 CLT 762
Constitution of India, 1950 — Article 226
High Courts02 Nov 2004
Dhabaleswar Pradhan and Others Vs State of Orissa
Orissa High Court · (2004) 98 CLT 801 : (2004) 29 OCR 852
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Nov 2004Allowed
Narayan Rath Vs Smt. Kuntala Kumari Rath
Orissa High Court · AIR 2005 Ori 49
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts02 Nov 2004
State of Orissa and Another Vs Pratibha Prakash Bhawan
Orissa High Court · AIR 2005 Ori 58
Civil Procedure Code, 1908 (CPC) — Section 20, 80, 80(1)Limitation Act, 1963 — Section 18Suits Valuation Act, 1887 — Section 11
High Courts02 Nov 2004Allowed
Jaykrushna Sahoo Vs Gangadhar Bhanja and Others
Orissa High Court · (2005) 99 CLT 253 : (2005) 1 OLR 13
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Nov 2004Allowed
Dharanidhar Panda and Another and Muralidhar Nath and Another Vs State of Orissa and Others
Orissa High Court · (2005) 1 ACC 333 : (2006) ACJ 487 : AIR 2005 Ori 36 : (2004) 98 CLT 706 : (2004) 2 OLR 611
Constitution of India, 1950 — Article 226
High Courts01 Nov 2004
Branch Manager, Oriental Ins. Co. Ltd. Vs Gangadhar Sahoo
Orissa High Court · (2005) 99 CLT 386
Motor Vehicles Act, 1988 — Section 173
High Courts16 Oct 2004Allowed
Executive Engineer (Elect.), Electrical Store Divn. GRIDCO and Others Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2005) 99 CLT 93 : (2005) 104 FLR 947
High Courts16 Oct 2004Allowed
Orissa Association for the Blind and Others Vs State of Orissa and Others
Orissa High Court · (2004) 98 CLT 716 : (2005) 104 FLR 516 : (2004) 2 OLR 696
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts16 Oct 2004Allowed
Smt. Ghanakeshi Sahu Vs Director, Elementary Education and Others
Orissa High Court · (2005) 99 CLT 27 : (2005) 104 FLR 952
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(1)