COURT ARCHIVE

Orissa High Court judgments, 2004

443 judgments · page 23 of 23

High Courts06 Jan 2004

Sk. Abdul Fakir Vs Charulata Kapandia and Others

Orissa High Court · (2004) 97 CLT 400 : (2004) 1 OLR 251

Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 3AOrissa Survey and Settlement Act, 1958 — Section 15

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High Courts06 Jan 2004Dismissed

Bishnu Charan Mohapatra and Others Vs Krushna Chandra Mallick and Others

Orissa High Court · (2004) 97 CLT 329

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 341Orissa Land Reforms Act, 1960 — Section 67, 9

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High Courts06 Jan 2004Dismissed

The United India Insurance Company Ltd. Vs S. Laxmi and Others

Orissa High Court · (2004) 3 ACC 86 : (2005) ACJ 1888 : (2004) 97 CLT 397

Workmens Compensation Act, 1923 — Section 30

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