High Courts16 Jan 2004
Divisional Manager, New India Assurance Company Ltd. Vs Kumari Haramohini Kar and Others
Orissa High Court · (2004) 3 ACC 364 : (2004) 97 CLT 543
COURT ARCHIVE
Orissa High Court judgments, 2004
443 judgments · page 22 of 23
High Courts16 Jan 2004
Oriental Insurance Co. Ltd. Vs Rahil Jacob and Another
Orissa High Court · (2005) 1 ACC 523 : (2004) 1 OLR 360
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jan 2004Dismissed
Collector Vs Dileswar Pradhan and Others
Orissa High Court · (2004) 97 CLT 405
Land Acquisition Act, 1894 — Section 18
High Courts15 Jan 2004Dismissed
State of Orissa Vs Gula Kisan and Others
Orissa High Court · (2004) 97 CLT 485
High Courts15 Jan 2004Allowed
Sk. Munu alias Sk. Raffique Vs State of Orissa and Another
Orissa High Court · (2005) 1 ALT(Cri) 20 : (2004) CLT 438 (Suppl Crl) : (2004) 27 OCR 375 : (2004) 1 OLR 139
Constitution of India, 1950 — Article 22, 22(5), 226National Security Act, 1980 — Section 3(2)
High Courts14 Jan 2004Dismissed
Asis Ranjan Chaini Vs State of Orissa and Another
Orissa High Court · (2004) 1 OLR 247
Orissa Judicial Service Rules, 1994 — Rule 10, 30, 5
High Courts14 Jan 2004
Siba Prasad Padhi Vs State of Orissa and Others
Orissa High Court · (2004) 1 OLR 200
High Courts14 Jan 2004Allowed
Jogendra Patra Vs State of Orissa
Orissa High Court · (2004) CLT 443 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 34
High Courts14 Jan 2004
The Printing World Vs The Director, Text Book Production and Marketing
Orissa High Court · (2005) 2 BC 280 : (2004) 97 CLT 137
Constitution of India, 1950 — Article 226
High Courts13 Jan 2004
New India Assurance Co. Ltd. Vs Bhramara Bag and Another
Orissa High Court · (2004) 1 OLR 261
Motor Vehicles Act, 1988 — Section 173
High Courts13 Jan 2004
Dhuba Behera Vs State of Orissa
Orissa High Court · (2004) CLT 446 (Suppl Crl) : (2004) 1 OLR 290 : (2004) OLR 446 (Suppl Crl)
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts12 Jan 2004Dismissed
Orissa Medical Science Association Vs State of Orissa and Others Dr. Mamata Mohanty, Dr. Chhanda Kanungo, Dr. Nagaja Nandan Das and Dr. Samir Kumar Das Vs State of Orissa and Another
Orissa High Court · (2004) 97 CLT 692 : (2004) 1 OLR 130
High Courts09 Jan 2004Dismissed
Akshaya Kumar Panigrahi Vs The State of Orissa and Others
Orissa High Court · (2004) 97 CLT 749
Constitution of India, 1950 — Article 227
High Courts09 Jan 2004Dismissed
Sri Jadunath Jena Vs Basupur Gram Panchayat and Others
Orissa High Court · AIR 2004 Ori 81 : (2004) 97 CLT 334
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts09 Jan 2004Allowed
Sanatan Jena Vs Collector and Another
Orissa High Court · (2004) 97 CLT 319 : (2004) 1 OLR 206
Orissa Grama Panchayat Act, 1964 — Section 115, 115(1)
High Courts09 Jan 2004
Branch Manager, Oriental Insurance Co. Ltd. Vs Smt. Sakuntala Chhotray and Others Kumari Priyadarshani Chhotray and Others Vs Sangram Ketan Parida and Another
Orissa High Court · (2005) 1 ACC 558 : (2006) ACJ 870 : (2004) 97 CLT 741 : (2004) 1 OLR 269
Motor Vehicles Act, 1988 — Section 170Orissa High Court Rules, 1948 — Rule 2
High Courts09 Jan 2004Dismissed
Sridhar Gantha Vs State of Orissa and Others
Orissa High Court · (2004) 97 CLT 269 : (2004) 1 OLR 145
Constitution of India, 1950 — Article 226, 227Orissa Panchayat Samiti Act, 1959 — Section 44J
High Courts08 Jan 2004
Biju Pattnaik University of Technology and etc. Vs Government of Orissa and Others
Orissa High Court · AIR 2004 Ori 101 : (2004) 1 OLR 374
Constitution of India, 1950 — Article 226
High Courts07 Jan 2004Dismissed
Jibanendra Mohapatra Vs Smt. Puspita Mohapatra
Orissa High Court · (2004) CLT 113 (Suppl Crl) : (2004) CriLJ 1648 : (2004) 2 DMC 403 : (2005) 30 OCR 590 : (2004) OLR 113 (Suppl Crl) : (2004) 3 RCR(Criminal) 258
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Jan 2004Dismissed
The United India Insurance Company Ltd. Vs M. Mangamma and Others
Orissa High Court · (2004) 3 ACC 423 : (2004) 97 CLT 322 : (2004) 101 FLR 1165
Workmens Compensation Act, 1923 — Section 30