COURT ARCHIVE
443 judgments · page 17 of 23
Orissa High Court · (2006) ACJ 690 : (2004) 98 CLT 175 : (2004) 102 FLR 88 : (2004) 1 OLR 521
Orissa High Court · (2004) 98 CLT 357 : (2004) 2 OLR 229
Orissa High Court · (2004) CLT 465 (Suppl Crl) : (2004) CriLJ 2322 : (2004) 28 OCR 55 : (2004) 1 OLR 511 : (2004) OLR 465 (Suppl Crl)
Orissa High Court · (2004) CLT 472 (Suppl Crl) : (2004) 28 OCR 53 : (2004) 1 OLR 514 : (2004) OLR 472 (Suppl Crl) : (2004) 4 RCR(Criminal) 20
Orissa High Court · (2004) 98 CLT 182
Orissa High Court · (2004) 98 CLT 363 : (2004) 268 ITR 130
Orissa High Court · (2004) 3 ARBLR 30 : (2004) 98 CLT 125 : (2004) 1 OLR 597
Orissa High Court · (2004) 137 TAXMAN 556
Orissa High Court · (2004) CLT 495 (Suppl Crl) : (2004) CriLJ 2778 : (2004) 1 OLR 497
Orissa High Court · (2004) CLT 477 (Suppl Crl) : (2004) 27 OCR 869 : (2004) 1 OLR 500 : (2004) OLR 477 (Suppl Crl)
Orissa High Court · AIR 2004 Ori 174 : (2004) 97 CLT 821 : (2004) 1 OLR 593
Orissa High Court · (2004) 97 CLT 640
Orissa High Court · (2004) 97 CLT 705
Orissa High Court · (2004) 97 CLT 631 : (2004) 101 FLR 1210 : (2004) 3 LLJ 130
Orissa High Court · (2004) 1 OLR 538
Orissa High Court · (2004) 97 CLT 645
Orissa High Court · (2004) 03 OHC CK 0013
Orissa High Court · (2004) 97 CLT 499 : (2004) 1 OLR 411
Orissa High Court · (2004) CLT 501 (Suppl Crl) : (2004) CriLJ 3081 : (2004) 27 OCR 854 : (2004) 1 OLR 462 : (2004) OLR 501 (Suppl Crl)
Orissa High Court · (2004) 28 OCR 159 : (2004) 1 OLR 465