Birabhanu Mohapatra Vs Narendra Nath Mohanty and Others
Orissa High Court · (2004) CLT 673 (Suppl Crl) : (2004) 28 OCR 673 : (2004) 1 OLR 695 : (2004) 4 RCR(Criminal) 814
COURT ARCHIVE
443 judgments · page 14 of 23
Orissa High Court · (2004) CLT 673 (Suppl Crl) : (2004) 28 OCR 673 : (2004) 1 OLR 695 : (2004) 4 RCR(Criminal) 814
Orissa High Court · (2004) 98 CLT 641 : (2004) 2 OLR 98
Orissa High Court · (2005) 1 OLR 168
Orissa High Court · (2004) CLT 667 (Suppl Crl) : (2004) 28 OCR 665 : (2004) 1 OLR 665
Orissa High Court · (2004) 98 CLT 36 : (2004) 102 FLR 937 : (2004) 3 LLJ 703 : (2004) 1 OLR 641
Orissa High Court · (2004) 3 ACC 933 : (2004) 98 CLT 1 : (2004) 102 FLR 708
Orissa High Court · AIR 2004 Ori 171
Orissa High Court · AIR 2004 Ori 138 : (2004) 4 BC 113 : (2004) 98 CLT 12 : (2004) 1 OLR 651
Orissa High Court · (2004) 4 BC 133 : (2004) 2 OLR 12
Orissa High Court · (2004) 97 CLT 825
Orissa High Court · (2004) 2 OLR 1
Orissa High Court · (2005) 30 OCR 266
Orissa High Court · (2004) 05 OHC CK 0002
Orissa High Court · (2005) 1 LLJ 43
Orissa High Court · (2004) 98 CLT 261 : (2004) 102 FLR 1118
Orissa High Court · (2004) 98 CLT 87 : (2004) 2 OLR 88
Orissa High Court · (2004) 2 OLR 42
Orissa High Court · (2004) 2 OLR 19
Orissa High Court · (2004) 97 CLT 633 : (2005) 30 OCR 594
Orissa High Court · (2004) 04 OHC CK 0032