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Orissa High Court judgments, 2003

723 judgments · page 34 of 37

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High Courts22 Jan 2003

Muna Jani Vs State of Orissa

Orissa High Court · (2003) CriLJ 4392 : (2003) 1 OLR 321

Penal Code, 1860 (IPC) — Section 307
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High Courts22 Jan 2003

Management of Aska Co-operative Central Bank Ltd. Vs State of Orissa and Others

Orissa High Court · (2003) 2 LLJ 1143 : (2003) OLR 179 Supp

Industrial Disputes Act, 1947 — Section 10(1)Limitation Act, 1963 — Article 137
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High Courts22 Jan 2003Dismissed

Dinabandhu Patro and Others Vs State Bank of India and Others

Orissa High Court · AIR 2003 Ori 129 : (2003) OLR 168 Supp

Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts22 Jan 2003Allowed

Mohan Behera Vs State of Orissa

Orissa High Court · (2003) 25 OCR 185 : (2003) 1 OLR 344

Bihar and Orissa Excise Act, 1915 — Section 47
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High Courts22 Jan 2003Allowed

Sunil Rajgarhia Vs Orissa State Financial Corporation and Another

Orissa High Court · AIR 2003 Ori 131 : (2003) 3 CivCC 474 : (2003) 1 CivCC 431 : (2003) 1 OLR 260

Electricity Act, 1910 — Section 24
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High Courts22 Jan 2003Dismissed

Prakash Chandra Panda Vs Institute of Life Science and Others

Orissa High Court · (2003) 2 LLJ 921 : (2003) OLR 177 Supp

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High Courts22 Jan 2003

Hemanta Kumar Parida Vs State of Orissa

Orissa High Court · (2003) CriLJ 2206

Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts22 Jan 2003

Sunil Rajgarhia Vs State of Orissa and Others

Orissa High Court · (2003) 24 OCR 814 : (2003) 1 OLR 355

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
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High Courts22 Jan 2003Allowed

Bhabani Sankar Mohapatra Vs State of Orissa

Orissa High Court · (2003) CriLJ 2465

Police Act, 1861 — Section 34A
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High Courts21 Jan 2003Dismissed

Khemchand Agrawal Vs Commissioner, Irrigation, presently designated as Commissioner, Water Resources Department, Government of Orissa and The Executive Engineer

Orissa High Court · (2003) 01 OHC CK 0093

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High Courts21 Jan 2003

Sabitri Das and Another Vs Saraswati Barik and Others

Orissa High Court · (2003) 01 OHC CK 0083

Orissa Grama Panchayat Act, 1964 — Section 31, 38(2), 38(3)Orissa Zilla Parishad Act, 1991 — Section 32
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High Courts21 Jan 2003Dismissed

Manas Ranjan Das and Others Vs State of Orissa and Others

Orissa High Court · AIR 2004 Ori 62 : (2003) OLR 197 Supp

Essential Commodities Act, 1955 — Section 3
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High Courts21 Jan 2003Allowed

Miss Ajanta Naik Vs Sambalpur University and Others

Orissa High Court · (2003) 95 CLT 731 : (2003) 1 OLR 310

Constitution of India, 1950 — Article 226
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High Courts21 Jan 2003Dismissed

Smt. Laxmi Magar and Another Vs Smt. Kishorimoni Patel

Orissa High Court · (2003) 95 CLT 368 : (2003) 1 OLR 290

Contract Act, 1872 — Section 65Orissa Land Reforms Act, 1960 — Section 22, 23
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High Courts21 Jan 2003Allowed

Divisional Manager, Oriental Insurance Co. Ltd. Vs Nayan Das and Another

Orissa High Court · (2003) 01 OHC CK 0002

Workmens Compensation Act, 1923 — Section 4(1), 4(1)
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High Courts21 Jan 2003

State of Orissa and Others Vs Smt. Sabitri Nayak Smt. Sabitri Nayak Vs State of Orissa and Others

Orissa High Court · (2003) 01 OHC CK 0001

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High Courts20 Jan 2003Allowed

Sri Narendra Kumar Chawda Vs Keonjhar Municipal Council and Others

Orissa High Court · (2003) 01 OHC CK 0082

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
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High Courts20 Jan 2003Dismissed

The United India Insurance Company Limited Vs Bishi Keshan Barik and Another

Orissa High Court · (2003) 01 OHC CK 0073

Workmens Compensation Act, 1923 — Section 30
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High Courts20 Jan 2003Dismissed

Gyanananda Sen Vs Ranjit Kumar Das and Another

Orissa High Court · AIR 2003 Ori 166

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High Courts20 Jan 2003Dismissed

Abhaya Kumar Sahoo Vs State of Orissa

Orissa High Court · (2003) 01 OHC CK 0017

Penal Code, 1860 (IPC) — Section 376
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