High Courts03 Dec 2003
Smt. Sabitri Jagadev Vs State of Orissa (Vigilance)
Orissa High Court · (2005) 2 BC 88 : (2004) 97 CLT 90 : (2004) 27 OCR 847 : (2004) 1 OLR 32 : (2004) 2 RCR(Criminal) 583
Criminal Procedure Code, 1973 (CrPC) — Section 457
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 3 of 37
High Courts01 Dec 2003Allowed
Udayanath Mohanty Vs State of Orissa
Orissa High Court · (2004) 27 OCR 490
Criminal Procedure Code, 1973 (CrPC) — Section 439, 444, 446, 482
High Courts28 Nov 2003Allowed
Prafulla Kumar Samal alias Prafulla Samal and Others Vs State of Orissa and Another
Orissa High Court · (2004) 27 OCR 304
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 204(2), 482Penal Code, 1860 (IPC) — Section 161, 302, 34
High Courts28 Nov 2003
Birla Tyres Vs Jogendra Sethi and Others and L.A. Collector
Orissa High Court · (2004) 1 OLR 40
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 2003Allowed
Crown Re-roller (P) Ltd. Vs State of Orissa in the Department of Finance and Others
Orissa High Court · (2004) 1 OLR 107 : (2005) 139 STC 305
Orissa Sales Tax Act, 1947 — Section 14Orissa Sales Tax Rules, 1947 — Rule 39
High Courts21 Nov 2003Dismissed
Dr. Sidhartha Patra Vs Republic of India
Orissa High Court · (2004) 27 OCR 144
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 201, 328, 342
High Courts21 Nov 2003
Daud Lima Vs State of Orissa
Orissa High Court · (2003) 96 CLT 745 : (2004) 27 OCR 19
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37(1)
High Courts20 Nov 2003Allowed
Simadri Pattanaik Vs State of Orissa and Others
Orissa High Court · (2003) 11 OHC CK 0014
Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts20 Nov 2003Dismissed
Madhu Sudan Pradhan and Others Vs Santosh Kumar Das
Orissa High Court · AIR 2004 Ori 86
Civil Procedure Code, 1908 (CPC) — Section 75
High Courts19 Nov 2003Allowed
Upendranath Mohanty Vs Surendranath Mohanty and Others
Orissa High Court · (2003) 11 OHC CK 0028
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1)
High Courts19 Nov 2003Allowed
Ganesh Prasad Dash Vs Tilottama Dash and Narayan Prasad Dash and Another
Orissa High Court · (2004) 1 OLR 4
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts19 Nov 2003
Bhagirathi Das Vs State of Orissa
Orissa High Court · (2004) 1 OLR 148
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Nov 2003
Sashirekha Behera Vs State of Orissa and Others
Orissa High Court · (2004) CLT 1 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 145, 195(1), 340, 340(1)Penal Code, 1860 (IPC) — Section 188, 379, 447
High Courts18 Nov 2003
Sashirekha Behera Vs State of Orissa and Another
Orissa High Court · (2004) 27 OCR 21
Criminal Procedure Code, 1973 (CrPC) — Section 145, 195(1), 340, 340(1)Penal Code, 1860 (IPC) — Section 188, 379, 447
High Courts14 Nov 2003
Orissa Consumers Cooperative Federation Ltd. Vs The Presiding Officer, Labour Court and Another
Orissa High Court · (2004) 97 CLT 316 : (2004) 1 LLJ 1014 : (2003) 2 OLR 669
Industrial Disputes Act, 1947 — Section 10
High Courts14 Nov 2003Allowed
Dr. Subhasish Singh and Others Vs Convenor, P.G. (Medical) Selection Committee, 2003 and Others Dr. Santosh Kumar Swain and Others Vs State of Orissa and Others Dr. Bikram Keshari Kar and Others Vs Secretary, Health Department and Others
Orissa High Court · (2003) 2 OLR 652
Constitution of India, 1950 — Article 226, 227, 41, 45, 46
High Courts12 Nov 2003
Oriental Insurance Company Ltd. Vs Md. Alisi and Another
Orissa High Court · (2003) 11 OHC CK 0025
Orissa High Court Rules, 1948 — Rule 2
High Courts12 Nov 2003Allowed
Mohan Das Vs State of Orissa
Orissa High Court · (2004) 27 OCR 219
Penal Code, 1860 (IPC) — Section 363, 366
High Courts12 Nov 2003
All India Federation of Tax Practitioners and Another Vs Union of India (UOI) and Others
Orissa High Court · (2003) 264 ITR 466
Constitution of India, 1950 — Article 123, 323BNational Tax Tribunal Ordinance, 2003 — Section 3
High Courts12 Nov 2003
All India Federation of Tax Practitioners Vs Union of India
Orissa High Court · (2003) 133 TAXMAN 491
Constitution of India, 1950 — Article 123