COURT ARCHIVE

Orissa High Court judgments, 2003

723 judgments · page 27 of 37

High Courts07 Mar 2003Allowed

Jagabandhu Mahanta Vs Bijay Kumar Kar and Another

Orissa High Court · (2003) CLT 488 (Suppl Crl) : (2003) CriLJ 2679 : (2003) 24 OCR 802

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Orissa Forest Act, 1972 — Section 57

High Courts07 Mar 2003

The Divisional Manager, representing United India Insurance Co. Ltd. Vs Gokula Moharana and Another

Orissa High Court · (2003) 1 OLR 413

Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147(2)

High Courts07 Mar 2003

United India Insurance Co. Ltd. Vs Gokula Moharana and Another

Orissa High Court · (2005) 1 ACC 498

Motor Vehicles Act, 1988 — Section 1, 147

High Courts07 Mar 2003Dismissed

Bidulata alias Bidyutlata Das Vs State of Orissa and Others

Orissa High Court · (2003) 03 OHC CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts07 Mar 2003Dismissed

Smt. Minati Dixit Vs Ajaya Kumar Dixit

Orissa High Court · (2003) CriLJ 2395 : (2003) OLR 385 Supp : (2003) 3 RCR(Criminal) 448

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts07 Mar 2003

The Universe and Another Vs Government of Orissa and Others

Orissa High Court · AIR 2003 Ori 139 : (2003) 1 OLR 426

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 3

High Courts07 Mar 2003Dismissed

Surendranath Panda and Others Vs State of Orissa

Orissa High Court · (2003) 03 OHC CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307

High Courts06 Mar 2003

Nanakram Idnani Vs M. Kamalanabha Rao

Orissa High Court · (2003) 03 OHC CK 0095

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115

High Courts06 Mar 2003Dismissed

New India Assurance Co. Ltd. Vs Sambari Munda and Others

Orissa High Court · (2003) 03 OHC CK 0078

Workmens Compensation Act, 1923 — Section 30

High Courts06 Mar 2003

Kulamani Swain Vs Union of India (UOI) and Others

Orissa High Court · (2003) 03 OHC CK 0077

High Courts06 Mar 2003

Tomy Thomas Vs Government of India and Others

Orissa High Court · (2003) 03 OHC CK 0022

High Courts06 Mar 2003Dismissed

Budha Narayan Kar and Others Vs Kalinga Keshari Mohanty and Others

Orissa High Court · (2003) 03 OHC CK 0011

Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 12, 3, 37(1)Registration Act, 1908 — Section 17

High Courts06 Mar 2003Allowed

Mahendra Kumar Singh Vs Central Administrative Tribunal and Others

Orissa High Court · (2003) 03 OHC CK 0007

High Courts05 Mar 2003Dismissed

Nabakishore Mishra and Another Vs Special Land Acquisition Officer Dhenkanal and Others

Orissa High Court · (2003) 03 OHC CK 0094

Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5

High Courts05 Mar 2003

The Managing Committee of Maa Mangala Girls High School Vs State of Orissa and Others

Orissa High Court · (2003) 03 OHC CK 0093

High Courts05 Mar 2003

Sri. Debadatta Sarangi Vs The Secretary, Orissa Legislative Assembly and Another

Orissa High Court · (2003) 03 OHC CK 0092

High Courts05 Mar 2003Allowed

Ramesh Jena Vs State of Orissa and Others

Orissa High Court · (2003) 03 OHC CK 0081

Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3, 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307

High Courts05 Mar 2003Allowed

GRIDCO of Orissa Limited Vs Electrical Manufacturing Company Limited and Another

Orissa High Court · (2003) 1 OLR 421

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 7

High Courts05 Mar 2003Dismissed

Engineering Design and Construction Company Vs Orissa Water Supply and Sewerage Board

Orissa High Court · (2003) 95 CLT 782

Arbitration and Conciliation Act, 1996 — Section 11, 7, 7(1), 7(2), 7(3)

High Courts05 Mar 2003

Jayanta Kumar Panda Vs State of Orissa and Others

Orissa High Court · (2003) 95 CLT 483

Constitution of India, 1950 — Article 226, 227Orissa Education Act, 1969 — Section 7C