High Courts28 Mar 2003Dismissed
United India Insurance Co. Ltd. Vs Smt. Sita Bewa and Others
Orissa High Court · (2003) 03 OHC CK 0028
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 24 of 37
High Courts28 Mar 2003
Sri Atal Chandra Das and Others Vs Smt. Kuntala Guin
Orissa High Court · (2003) 03 OHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13
High Courts28 Mar 2003
Bijoy Kumar Swain Vs Superintendent of Police Jagatsinghpur and Another
Orissa High Court · (2003) 03 OHC CK 0008
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 169, 170
High Courts28 Mar 2003Dismissed
Pravat Kumar Banerjee and two Ors. and Girish Mohapatra Vs United Bank of India and Others
Orissa High Court · (2004) 1 BC 127 : (2003) 96 CLT 104 : (2005) 126 CompCas 256
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
High Courts27 Mar 2003Dismissed
National Insurance Co. Ltd. Vs Anish Khan and Another
Orissa High Court · (2003) 03 OHC CK 0083
High Courts27 Mar 2003
Niranjan Behera Vs State of Orissa and Others
Orissa High Court · (2003) 25 OCR 58
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts27 Mar 2003Dismissed
Alok Kumar Bohidar and Another Vs Rajkishore Mathur and Another
Orissa High Court · (2003) 96 CLT 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 97(2), 115General Rules and Circular Orders (Civil) — Rule 431
High Courts27 Mar 2003Allowed
Sri Jagannath Temple Managing Committee and Another Vs Narayan Mohapatra
Orissa High Court · (2003) 96 CLT 29
Sri Jagannath Temple (Administration) Act, 1952 — Section 2Sri Jagannath Temple Act, 1954 — Section 23A, 4
High Courts27 Mar 2003Dismissed
Premalata Samal Mohapatra Vs Basanta Manjari Patra and Another
Orissa High Court · (2003) 03 OHC CK 0027
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 2003Dismissed
National Insurance Co. Ltd. Vs Niranjan Parija and Another
Orissa High Court · (2003) 96 CLT 101
Workmens Compensation Act, 1923 — Section 30
High Courts26 Mar 2003
Ahiraj Saha and Another Vs The State
Orissa High Court · (2003) CriLJ 3114 : (2003) 1 OLR 597
Penal Code, 1860 (IPC) — Section 376(2)
High Courts26 Mar 2003Allowed
Special Land Acquisition Officer Vs Dilip Kumar Mishra
Orissa High Court · (2003) 03 OHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(2), Order 21 Rule 30, Order 21 Rule 52, Order 21 Rule 54Land Acquisition Act, 1894 — Section 18
High Courts26 Mar 2003Dismissed
New India Assurance Co. Ltd. Vs Mohini Charan Behera and Others
Orissa High Court · (2004) 1 ACC 813 : (2005) ACJ 888 : (2003) 96 CLT 384
Motor Vehicles Act, 1988 — Section 173(1)
High Courts25 Mar 2003Dismissed
Desa Juanga Vs State of Orissa
Orissa High Court · (2003) 03 OHC CK 0103
High Courts25 Mar 2003Dismissed
Amulya Kumar Jena Vs Chief General Manager, State Bank of India and Others
Orissa High Court · (2003) 03 OHC CK 0090
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 323A
High Courts25 Mar 2003
Ram Narayan Mohanty Vs State of Orissa and Others
Orissa High Court · (2003) 1 OLR 486
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts25 Mar 2003
Dr. Brahmananda Pradhan and Dr. Durga Charan Dash and Another Vs State of Orissa and Others
Orissa High Court · (2003) 96 CLT 373
Constitution of India, 1950 — Article 226, 227
High Courts25 Mar 2003Dismissed
Ramesh Chandra Bhuyan and Others Vs Union of India (UOI) and Others
Orissa High Court · (2003) 96 CLT 46
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts25 Mar 2003Allowed
The Divisional Manager, The National Insurance Co. Ltd. Vs Tasri Pradhan and Others, Nirasah Pradhan and Others and Jaga Mantri and Others
Orissa High Court · (2004) 2 ACC 697 : (2005) ACJ 1078 : (2003) 96 CLT 462
Motor Vehicles Act, 1988 — Section 140, 170
High Courts25 Mar 2003Allowed
Kabita Biswal and Another Vs Smt. Niasi Biswal and Others
Orissa High Court · (2003) 1 OLR 491
Civil Procedure Code, 1908 (CPC) — Section 24