High Courts23 Apr 2003Dismissed
State Vs Nirakar Panigrahi and Another
Orissa High Court · (2003) CriLJ 4391 : (2003) 25 OCR 644
Penal Code, 1860 (IPC) — Section 376, 450
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 21 of 37
High Courts23 Apr 2003
Manbodha Pradhan Vs State of Orissa
Orissa High Court · (2003) 1 OLR 666
Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Apr 2003
Nikhil Kumar Pattanaik and Others Vs State of Orissa and Another
Orissa High Court · (2003) CLT 878 (Suppl Crl) : (2003) CriLJ 3957 : (2003) 25 OCR 255 : (2003) 2 OLR 61
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 482Penal Code, 1860 (IPC) — Section 294
High Courts23 Apr 2003Allowed
Purna Chandra Das Adhikari and Others Vs State of Orissa
Orissa High Court · (2003) CLT 553 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Apr 2003
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Oriental Insurance Co. Ltd.
Orissa High Court · (2003) 04 OHC CK 0067
Workmens Compensation Act, 1923 — Section 30
High Courts22 Apr 2003
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Kartik Das and Another
Orissa High Court · (2003) 04 OHC CK 0066
Workmens Compensation Act, 1923 — Section 30
High Courts22 Apr 2003Allowed
Sri Raghunath Dey Vs Nirmal Chandra Dey @ Nilamani and Others
Orissa High Court · (2003) 96 CLT 11
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts22 Apr 2003
The Senior Divisional Manager, New India Assurance Co. Ltd. Vs Smt. Umabati Naik and Others
Orissa High Court · (2003) 95 CLT 700
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Workmens Compensation Act, 1923 — Section 30
High Courts22 Apr 2003
Divisional Manager Oriental Insurance Co. Ltd. Vs Smt. Sini Singh Samurai and Others
Orissa High Court · (2003) 04 OHC CK 0012
Workmens Compensation Act, 1923 — Section 30
High Courts21 Apr 2003
Sauki Pradhan and Another Vs State of Orissa
Orissa High Court · (2003) CLT 644 (Suppl Crl) : (2003) 25 OCR 210 : (2003) 1 OLR 583
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts21 Apr 2003
Sri Trilochan Behera and Others Vs The Collector and Others
Orissa High Court · (2003) 95 CLT 767
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18(3)Limitation Act, 1963 — Section 5
High Courts21 Apr 2003Dismissed
Samir Karpardar Vs Susil Kumar Karpardar and Another
Orissa High Court · (2003) 95 CLT 752 : (2003) 1 OLR 605
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, Order 44 Rule 3, 115
High Courts18 Apr 2003Allowed
Divisional Manager, New India Assurance Co. Ltd. Vs Ushanta Kumar Choudhury ' Usmanta and Another
Orissa High Court · (2005) ACJ 266 : (2003) 95 CLT 769 : (2003) 1 OLR 644
Motor Vehicles Act, 1988 — Section 149
High Courts18 Apr 2003Dismissed
Mamata Mohanty Vs Chairman, Coal India Limited and Others
Orissa High Court · (2003) 96 CLT 13
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 2003
Divisional Manager, United India Insurance Co. Ltd. Vs Govind Majhi and Another
Orissa High Court · (2003) 95 CLT 815
Workmens Compensation Act, 1923 — Section 30
High Courts18 Apr 2003
Ganesh Swain Vs Sabitri Swain alias Sanju and Another
Orissa High Court · (2003) CLT 854 (Suppl Crl) : (2003) 25 OCR 442 : (2003) 1 OLR 602 : (2003) OLR 854 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts17 Apr 2003Allowed
Smt. Santa Kumari Das and Another Vs The Judge, Family Court and Another
Orissa High Court · (2003) 25 OCR 666 : (2003) 2 OLR 18
Divorce Act, 1869 — Section 17, 20
High Courts16 Apr 2003Allowed
Mr. Rama Chandra Panigrahi Vs State of Orissa and Another
Orissa High Court · (2003) 3 BC 576 : (2003) 3 CivCC 385 : (2003) 95 CLT 688 : (2003) CriLJ 2921 : (2003) 25 OCR 328 : (2003) 1 OLR 615 : (2003) 4 RCR(Criminal) 800
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Apr 2003Dismissed
Mankturam Agrawal Vs Shankar Mahauti and Another
Orissa High Court · (2003) 04 OHC CK 0011
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts15 Apr 2003Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Gayadhar Poi and Others
Orissa High Court · (2003) 96 CLT 37
Motor Vehicles Act, 1988 — Section 173(1)