High Courts18 Jun 2003Allowed
Ballarpur Industries Ltd. Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2004) 101 FLR 974 : (2004) 2 LLJ 551 : (2003) OLR 506 Supp
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Orissa High Court judgments, 2003
723 judgments · page 17 of 37
High Courts18 Jun 2003Allowed
Raghunath Bardhan Vs Biswanath Bardhan
Orissa High Court · AIR 2004 Ori 5 : (2003) 3 CivCC 178 : (2003) 96 CLT 246 : (2003) 2 OLR 270 : (2003) 4 RCR(Civil) 501
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Specific Relief Act, 1963 — Section 39
High Courts18 Jun 2003Dismissed
Senior Divisional Manager, The New India Assurance Co. Ltd. Vs Shantilata Soreng and Others
Orissa High Court · (2005) ACJ 237 : (2003) 2 OLR 184
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts18 Jun 2003Allowed
Manmatha Kumar Jena and Others Vs Smt. Sanjukta Jena
Orissa High Court · (2003) 2 ALT(Cri) 22 : (2003) CLT 795 (Suppl Crl) : (2003) CriLJ 3772 : (2003) 25 OCR 579 : (2003) 2 OLR 118
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts18 Jun 2003Dismissed
Sadasiv Mohapatra and Another Vs Prafulla Kumar Das
Orissa High Court · (2003) CLT 787 (Suppl Crl) : (2003) CriLJ 3947 : (2003) 25 OCR 606 : (2003) 2 OLR 122
Penal Code, 1860 (IPC) — Section 406
High Courts18 Jun 2003Allowed
Jambeswar Pal and Prahallad Pala and Others Vs State of Orissa
Orissa High Court · (2003) 25 OCR 672 : (2003) 2 OLR 92
Penal Code, 1860 (IPC) — Section 302, 323, 326, 34, 96
High Courts18 Jun 2003
Ramaballav Khadanga Vs Trinath Udgata and Others
Orissa High Court · (2003) CLT 800 (Suppl Crl) : (2003) 25 OCR 602 : (2003) 2 OLR 232 : (2003) OLR 800 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Jun 2003Allowed
Management of Orissa Mining Corporation Ltd. Vs 1st Workman
Orissa High Court · (2004) 1 LLJ 1 : (2003) 2 OLR 288
Industrial Disputes Act, 1947 — Section 9A
High Courts18 Jun 2003
Debasis Samantaray Vs State of Orissa and Another
Orissa High Court · (2005) 1 BC 275 : (2003) CLT 781 (Suppl Crl) : (2003) CriLJ 3774 : (2003) 25 OCR 594 : (2003) 2 OLR 219 : (2004) 1 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 190, 205, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 2003Dismissed
Surendranath Khuntia Vs The Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (2003) 06 OHC CK 0011
Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts18 Jun 2003Dismissed
Oriental Insurance Co. Ltd., National Insurance Co. Ltd. Vs Nirupama Mahalik and Others National Insurance Co.Ltd , National Insurance Co. Ltd. Vs The Presiding Officer, Second Motor Accident Claims Tribunal and Others
Orissa High Court · (2003) 06 OHC CK 0007
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140(2), 149(2), 170, 173, 173(2)
High Courts18 Jun 2003Allowed
Saroj Kumar Ray Vs Smt. Santilata Mallick and Another
Orissa High Court · (2003) 96 CLT 234 : (2003) 25 OCR 583 : (2003) 2 OLR 108
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482
High Courts18 Jun 2003Allowed
Raja Kishore Jena Vs Orissa Administrative Tribunal and Another
Orissa High Court · (2003) 2 OLR 301
Constitution of India, 1950 — Article 226, 227
High Courts17 Jun 2003
Sri Sudarsan Biswal and Others Vs State of Orissa and Another
Orissa High Court · (2003) 2 OLR 130
Constitution of India, 1950 — Article 226, 227
High Courts17 Jun 2003Dismissed
Bidyadhar Behera Vs Smt. Kanakalata Nayak
Orissa High Court · (2003) 96 CLT 725
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Jun 2003Dismissed
M. Sivaji Vs M. Kuresum and Others
Orissa High Court · (2003) 96 CLT 524 : (2003) OLR 493 Supp
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jun 2003Dismissed
Jhilly Mallick and Others Vs Board of Secondary Education and Another
Orissa High Court · (2003) 96 CLT 458
Constitution of India, 1950 — Article 226, 227
High Courts17 Jun 2003Dismissed
Jaya Chandra Mohapatra Vs Land Acquisition Officer
Orissa High Court · (2003) 96 CLT 393 : (2003) 2 OLR 343
Land Acquisition Act, 1894 — Section 26(1)
High Courts17 Jun 2003
Gopal Chandra Sao and Others, Dillip Kumar Behera and Others, Durga Charan Raj and Others, Gayadhar Dash, Uttam Kumar Mohapatra, Narendra Nayak and Others and Guruba Mohanta and Others Vs Chief Engineer and Basin Manager, Baitarani, Subarnarekha and Budhabalanga Basin, Laxmiposi and Others
Orissa High Court · (2003) 96 CLT 315 : (2003) 2 OLR 244
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2Orissa Administrative Tribunals Act, 1985 — Section 15
High Courts17 Jun 2003Dismissed
Kunjabihari Pradhan Vs Jayanti Pradhan
Orissa High Court · (2003) 3 CivCC 129 : (2003) 96 CLT 151
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 9 Rule 13, 100Hindu Marriage Act, 1955 — Section 9