COURT ARCHIVE
727 judgments · page 25 of 37
Orissa High Court · (2002) 94 CLT 183 : (2002) 2 DMC 446 : (2003) 24 OCR 65 : (2002) 2 OLR 70
Orissa High Court · (2002) 2 OLR 25
Orissa High Court · (2002) 05 OHC CK 0011
Orissa High Court · (2002) 94 CLT 58 : (2002) 94 CLT 56 : (2002) OLR 387 Supp
Orissa High Court · (2002) 2 OLR 92
Orissa High Court · (2004) ACJ 215 : (2002) 93 CLT 801 : (2002) OLR 789 Supp
Orissa High Court · (2002) 3 CivCC 513 : (2002) 94 CLT 325 : (2002) 2 OLR 12 : (2003) 2 RCR(Civil) 32
Orissa High Court · (2002) 94 CLT 89 : (2002) 2 OLR 169
Orissa High Court · (2002) 05 OHC CK 0046
Orissa High Court · (2002) 05 OHC CK 0045
Orissa High Court · (2002) 94 CLT 307 : (2002) 2 OLR 265
Orissa High Court · (2002) 94 CLT 89 : (2002) 2 OLR 169
Orissa High Court · (2002) 2 OLR 108
Orissa High Court · (2002) 2 OLR 36
Orissa High Court · (2002) 05 OHC CK 0006
Orissa High Court · (2002) 2 OLR 4
Orissa High Court · (2002) 05 OHC CK 0001
Orissa High Court · (2002) 2 OLR 435
Orissa High Court · (2002) 93 CLT 747 : (2002) 2 OLR 78 : (2002) 1 OLR 78
Orissa High Court · AIR 2003 Ori 11 : (2002) 2 CivCC 460 : (2002) 93 CLT 659 : (2002) 2 OLR 62 : (2002) 4 RCR(Civil) 292