High Courts02 Jul 2002
Sri Narahari Panda Vs Sri Aviram Panda
Orissa High Court · (2002) 94 CLT 335 : (2002) OLR 621 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 1, 115
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 21 of 37
High Courts01 Jul 2002Dismissed
Dhruba Ch. Patnaik Vs Antaryami Patnaik and Another
Orissa High Court · (2002) 94 CLT 148 : (2002) OLR 370 Supp
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts01 Jul 2002Allowed
Saroj Kumar Sahoo Vs State of Orissa and Another
Orissa High Court · (2002) 94 CLT 65 : (2003) CriLJ 1872 : (2002) OLR 546 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120A, 120B, 420, 468
High Courts01 Jul 2002Allowed
Kedu Karml Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0035
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Jul 2002Dismissed
Jitu alias Jitendra Kumar Pradhan Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts01 Jul 2002Dismissed
Nachika Deruku Vs State of Orissa
Orissa High Court · (2002) 94 CLT 368 : (2002) OLR 154 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 383Evidence Act, 1872 — Section 24, 25, 26, 27, 28Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2002Allowed
Fakir Singh Vs Bijaya Kumar Bagaria
Orissa High Court · (2002) 94 CLT 295 : (2002) 2 OLR 274
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts28 Jun 2002Allowed
Banu alias Kamal Lochan Mohanty Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2002Allowed
Ratan Naik Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0006
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Jun 2002Dismissed
Rasananda Sahu Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts27 Jun 2002Dismissed
Saukat Ansari Vs Asrafan Nesa and Others
Orissa High Court · (2002) 2 OLR 291
Succession Act, 1925 — Section 370, 372
High Courts27 Jun 2002
Jogendra Kumar Naik Vs Kanhu Charan Moharana
Orissa High Court · (2002) 2 OLR 316
Stamp Act, 1899 — Section 49
High Courts27 Jun 2002Dismissed
Ghasiram Gond Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0019
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 2002Dismissed
Tura Munda Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0013
High Courts26 Jun 2002Allowed
Jyosbanta Narayan Dixit Vs Executive Engineer Bhadrak
Orissa High Court · (2002) 06 OHC CK 0050
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
High Courts26 Jun 2002Allowed
Deepika Maharana Vs Prasanna Maharana ' Prasanna Kumar Maharana
Orissa High Court · (2002) 94 CLT 168 : (2002) 2 OLR 311
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts26 Jun 2002Dismissed
Hadi sisa Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0044
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jun 2002
Hemanta Kumar Kar Vs Srimanta Kumar Kar
Orissa High Court · (2002) 94 CLT 156 : (2002) OLR 369 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jun 2002Dismissed
Laxmi Sahoo and Another Vs Chaturbhuj Sahoo and Another
Orissa High Court · AIR 2003 Ori 8 : (2003) 1 DMC 414 : (2002) OLR 25 Supp
Hindu Marriage Act, 1955 — Section 16
High Courts26 Jun 2002Dismissed
Manu Bewa and Others Vs Guru Charan Jena and Others
Orissa High Court · (2002) 06 OHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144