High Courts22 Aug 2002
Mohan Charan Swain Vs Aswini Kumar Swain
Orissa High Court · (2002) 2 DMC 693 : (2002) 2 OLR 341
Hindu Marriage Act, 1955 — Section 12(1)
COURT ARCHIVE
Orissa High Court judgments, 2002
727 judgments · page 14 of 37
High Courts22 Aug 2002Allowed
Smt. Purnima Sahu Vs Snehadhara Industries Ltd.
Orissa High Court · AIR 2003 Ori 58 : (2003) 1 OLR 109
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts21 Aug 2002Dismissed
Manorama Rath Vs Orissa Mining Corporation Ltd. and Others
Orissa High Court · (2003) 1 LLJ 509 : (2002) OLR 54 Supp
Constitution of India, 1950 — Article 14
High Courts21 Aug 2002Dismissed
Dhanurjaya Putel and Another Vs State of Orissa
Orissa High Court · (2003) 95 CLT 54 : (2002) 2 OLR 412
Penal Code, 1860 (IPC) — Section 362, 367
High Courts21 Aug 2002Dismissed
Ambika Prasad Bhatta Vs Nehru Paribesh Surakshya Committee and Others
Orissa High Court · AIR 2003 Ori 26 : (2002) 94 CLT 337 : (2002) 2 OLR 543
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts21 Aug 2002Dismissed
Mohinimohan Parida Vs Chief District Medical Officer and Others
Orissa High Court · (2002) 08 OHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 105(1)Constitution of India, 1950 — Article 226Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4(1), 5(1), 7(1), 7(2), 8
High Courts20 Aug 2002Dismissed
Gadadhar Pradhan Vs State of Orissa
Orissa High Court · (2002) 2 OLR 401
Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Aug 2002
Kumuda Ranjan Panda Vs Padmanava Panda and Another
Orissa High Court · (2002) 94 CLT 626
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482
High Courts19 Aug 2002
P.R. Maniktala Vs Union of India (UOI) and Another
Orissa High Court · (2002) 08 OHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161, 305, 305(3), 305(5), 465Penal Code, 1860 (IPC) — Section 405, 406
High Courts19 Aug 2002Dismissed
Ponni Sugars and Chemicals Ltd. Vs Bargarh Cooperative Sugar Mills Ltd.
Orissa High Court · (2003) 2 CivCC 505 : (2003) 95 CLT 61 : (2002) 2 OLR 351
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts19 Aug 2002
National Aluminium Company Ltd. Vs Orissa Electricity Regulatory Commission and Another
Orissa High Court · (2003) 1 OLR 77
Orissa Electricity Reforms Act, 1995 — Section 26(4), 39
High Courts19 Aug 2002Allowed
P. R. Maniktala Vs Union of India (UOI) The Doaba Industrial and Trading Company (Pvt.) Limited and Another Vs Union of India (UOI) and Another
Orissa High Court · (2002) 08 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 161, 305, 482Penal Code, 1860 (IPC) — Section 406
High Courts16 Aug 2002Dismissed
Banambar Swain and Others Vs Sankarsan Dash
Orissa High Court · (2002) 08 OHC CK 0077
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Land Reforms Act, 1960 — Section 67
High Courts16 Aug 2002Allowed
Bijaya Kumar Jena and Others Vs Ajaya Kumar Parida and Others
Orissa High Court · (2002) 08 OHC CK 0076
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Land Reforms Act, 1960 — Section 36A
High Courts16 Aug 2002Dismissed
Dhansingh Majhi and Others Vs Duaru Majhi and Others
Orissa High Court · (2002) 08 OHC CK 0075
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Aug 2002Allowed
Sahu Trust Vs All India Council for Technical Education and Others
Orissa High Court · (2002) 2 OLR 437
All India Council for Technical Education (Norms and Guidelines for fees and Guidelines for Admission in Professional Colleges) Regulations, 1994 — Regulation 12, 13
High Courts16 Aug 2002
Special Land Acquisition Officer Vs Iswar Chandra Sahu, Rengali Irrigation Project
Orissa High Court · (2002) 2 OLR 340
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 41 Rule 1(3), Order 41 Rule 5(3), Order 41 Rule 5(5)
High Courts16 Aug 2002Allowed
Maheswari Enterprises and Ambika Enterprises (Joint Venture) Vs Mahanadi Coalfields Limited and Another
Orissa High Court · (2002) 2 OLR 349
High Courts16 Aug 2002Dismissed
Bisi Golari Vs State of Orissa
Orissa High Court · (2002) 2 OLR 447
Penal Code, 1860 (IPC) — Section 302, 304(II)
High Courts16 Aug 2002
Brundaban Sahu Vs The Orissa State of Road Transport Corporation Company Limited and Others
Orissa High Court · (2002) 08 OHC CK 0011
Constitution of India, 1950 — Article 311