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Orissa High Court judgments, 2000

541 judgments · page 12 of 28

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High Courts18 Jul 2000Allowed

Ghanashyam Meher Vs Bhima Ganda alias Kumbhar (having died), Lakhapati Kumbhar and Others

Orissa High Court · (2000) 2 OLR 275

Orissa Land Reforms Act, 1960 — Section 23B
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High Courts18 Jul 2000Dismissed

Chintamani Khuntia and others Vs Shri Jagannath Temple Managing Committee and another

Orissa High Court · AIR 2001 Ori 12 : (2001) 91 CLT 362

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100Constitution of India, 1950 — Article 25Sri Jagannath Temple Act, 1954 — Section 21, 24(6), 28, 28(1), 28(2)
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High Courts18 Jul 2000Allowed

Union of India (UOI) Vs Bharat Petroleum Corporation Limited

Orissa High Court · (2002) ACJ 1586 : (2000) 2 OLR 433

Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 15, 17, 21Railway Claims Tribunal Act, 1987 — Section 18
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High Courts17 Jul 2000

Steel Authority of India Vs Rana Constructions and Others

Orissa High Court · (2000) 90 CLT 670 : (2000) 2 OLR 278

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts17 Jul 2000

Jitu alias Biswajit Das and Others Vs State of Orissa

Orissa High Court · (2000) 2 OLR 639

Criminal Procedure Code, 1973 (CrPC) — Section 233, 233(3), 243, 312Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963 — Rule 3Penal Code, 1860 (IPC) — Section 302
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High Courts17 Jul 2000

Phani Bhusan Kanungo Vs Paradeep Phosphates Limited and Others

Orissa High Court · (2000) 90 CLT 518 : (2000) 2 OLR 400

Arbitration and Conciliation Act, 1996 — Section 11
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High Courts17 Jul 2000Dismissed

State of Orissa Vs Bharat Petroleum Corporation Ltd.

Orissa High Court · (2002) 93 CLT 364

Orissa Sales Tax Act, 1947 — Section 10, 12(4), 12(8), 24(1), 5(1)
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High Courts15 Jul 2000Allowed

Jogindra Bhoi alias Ganda and Others Vs State of Orissa and Others

Orissa High Court · (2000) 2 OLR 294

Constitution of India, 1950 — Article 226, 227
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High Courts15 Jul 2000

Bijaya Kumar Khuntia alias Biji Vs State of Orissa

Orissa High Court · (2000) 2 OLR 196

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 307, 326, 34, 341
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High Courts14 Jul 2000

Gokulananda Panda Vs State of Orissa and Others

Orissa High Court · (2000) 2 OLR 210

Constitution of India, 1950 — Article 226, 227Orissa Education Act, 1969 — Section 24B(1)
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High Courts14 Jul 2000

Nityananda Ram and Others Vs State of Orissa and Others

Orissa High Court · (2000) 2 OLR 191

Orissa Municipal Act, 1950 — Section 254
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High Courts14 Jul 2000Allowed

Kishore Chandra Sahoo Vs State of Orissa and Others

Orissa High Court · (2000) 90 CLT 279

Orissa Panchayat Samiti Act, 1959 — Section 16, 16(1), 18(3), 46(2)B, 46(B)
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High Courts13 Jul 2000Allowed

Smt. Malika Dey and Others Vs Additional District Magistrate (L.R.) and Others

Orissa High Court · (2000) 2 OLR 175

Orissa Land Reforms Act, 1960 — Section 36A
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High Courts13 Jul 2000Dismissed

Atlas Engineering Works (Pvt.) Ltd. Vs Commissioner of Commercial Taxes and Others

Orissa High Court · (2000) 2 OLR 401 : (2000) 120 STC 588

Central Sales Tax Act, 1956 — Section 8(2A)
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High Courts12 Jul 2000

Balaram Dash Vs Smt. Gitanjali Dash and Others

Orissa High Court · (2000) CriLJ 4175 : (2000) 2 OLR 223

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
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High Courts12 Jul 2000

Balaram Dash Vs Smt. Gijanjali Dash and Another

Orissa High Court · (2001) 2 DMC 105 : (2001) 1 RCR(Criminal) 80

Criminal Procedure Code, 1973 (CrPC) — Section 125(5)
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High Courts12 Jul 2000Allowed

Sebati Baral (dead) by L.R. Vs Dungei Baral

Orissa High Court · AIR 2000 Ori 158

Hindu Adoptions and Maintenance Act, 1956 — Section 6
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High Courts12 Jul 2000

Pabani Barik Vs Collector and Others

Orissa High Court · (2000) 2 OLR 185

Orissa Estates Abolition Act, 1951 — Section 8(1)
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High Courts10 Jul 2000Allowed

Gura Mallick and others Vs State of Orissa and others

Orissa High Court · (2001) 92 CLT 370

Constitution of India, 1950 — Article 226, 227
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High Courts10 Jul 2000

Umesh Ch. Mishra Vs State of Orissa and Others

Orissa High Court · (2000) 2 OLR 260

Orissa Prevention of Land Encroachment Act, 1972 — Section 12(3)
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