COURT ARCHIVE

Orissa High Court judgments, 1999

445 judgments · page 11 of 23

High Courts23 Jul 1999

A Aurobinda Panda, Debendra Kumar Patra and Ajoy Kumar Biswal Vs Orissa State Co-operative Union and Others Alok Ranjan Patnaik, Basant Kumar Barik, Bibhuti Bhusan Mishra and Baikuntha Mohapatra Vs Registrar, Co-operative Societies, Orissa and Others Jyoti Ranjan Baliasingh and Niranjan Mohapatra Vs State of Orissa and Others

Orissa High Court · (1999) 07 OHC CK 0046

Orissa Co-operative Societies Act, 1962 — Section 123(A)

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High Courts23 Jul 1999

United India Insurance Co. Ltd. Vs Chhaya Dash and Another

Orissa High Court · (2000) 3 LLJ 1459

Workmens Compensation Act, 1923 — Section 3

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High Courts23 Jul 1999

Akuli Charan Das and Another Vs Commissioner for Workmen's Compensation and Deputy Labour Commissioner and Others

Orissa High Court · (1999) 2 ACC 682 : (2001) ACJ 1320 : (1999) 2 OLR 375

Motor Vehicles Act, 1988 — Section 147

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High Courts22 Jul 1999Dismissed

Harish Chandra Panda and Others Vs Satyanarayan Panda and Others

Orissa High Court · (1999) 07 OHC CK 0047

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts22 Jul 1999Dismissed

S.K. Suleman Vs Ananta Prasad Behera and Another

Orissa High Court · (1999) 88 CLT 284

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 47 Rule 1, 47

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High Courts22 Jul 1999Partly Allowed

Divisional Manager, United India Insurance Co. Vs Prabhat Kumar Dhal and Others

Orissa High Court · (2000) 1 ACC 5 : (1999) 88 CLT 544 : (2000) 3 LLJ 1452

Workmens Compensation Act, 1923 — Section 3

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High Courts22 Jul 1999Dismissed

Gyanendra Gopal Das and Another Vs Bank of India and Others

Orissa High Court · (1999) 88 CLT 293 : (2001) 103 CompCas 715

Contract Act, 1872 — Section 139

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High Courts22 Jul 1999Allowed

Kanhu Charan Mohanty Vs Prafulla Chandra Mishra

Orissa High Court · (2000) 1 CivCC 282 : (1999) 88 CLT 628 : (1999) 2 OLR 199

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Suits Valuation Act, 1887 — Section 8

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High Courts22 Jul 1999Dismissed

Hindustan Times Ltd. and Another Vs Mrs. Prafulla Kumari Bindhani

Orissa High Court · (1999) 07 OHC CK 0026

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), 20

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High Courts22 Jul 1999Allowed

Smt. Jeebanamayee Patnaik Vs Smt. Padmabati Mohapatra

Orissa High Court · (2000) 89 CLT 248 : (2000) 89 CLT 243 : (1999) 2 OLR 276

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151

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High Courts22 Jul 1999Allowed

Daniel Das and Others Vs Satyajit Das and Others

Orissa High Court · (1999) 88 CLT 340

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High Courts21 Jul 1999Dismissed

Divisional Manager, Oriental Insurance Co. Ltd. Vs Siya Devi and Others

Orissa High Court · (2001) 3 LLJ 411 : (1999) 2 OLR 329

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16(3)Workmens Compensation Act, 1923 — Section 30

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High Courts19 Jul 1999

Divisional Manager, New India Assurance Co. Ltd. Vs Gopal Ch. Das and Others

Orissa High Court · (2001) 1 ACC 59 : (2000) 90 CLT 667 : (2001) 1 ILR (Ori) 59

Motor Vehicles Act, 1988 — Section 170

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High Courts16 Jul 1999

Ajit Rath Vs Vice-Chancellor, Utkal University and Another

Orissa High Court · (1999) 2 OLR 208

Constitution of India, 1950 — Article 226

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High Courts16 Jul 1999Allowed

Super Sales Corporation Vs Sr. Superintendent of Post Offices, Bhubaneswar and Others

Orissa High Court · AIR 2000 Ori 54 : (1999) 2 OLR 273

Post Office Act, 1898 — Section 3

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High Courts16 Jul 1999

Surojit Sen Vs Sanatan Behera

Orissa High Court · (1999) 17 OCR 473

Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(I), 273, 317Penal Code, 1860 (IPC) — Section 294, 34, 385, 394

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High Courts16 Jul 1999Allowed

Mrs. Rama Mishra Vs Sri Ram City Union Finance Ltd.

Orissa High Court · (1999) 4 CivCC 179 : (1999) 88 CLT 232 : (1999) 2 OLR 194

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts16 Jul 1999

Pradeep alias Pradipta Kumar Mohanty Vs State of Orissa

Orissa High Court · (1999) 2 OLR 449

Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482

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High Courts16 Jul 1999Allowed

Pranabandhu Institute of Paramedical Science and Technology Vs State of Orissa and Others

Orissa High Court · AIR 1999 Ori 221 : (1999) 88 CLT 502

Constitution of India, 1950 — Article 226

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High Courts16 Jul 1999

Surojit Sen and Sanjaya Singh Vs Sanatan Behera

Orissa High Court · (1999) 2 OLR 361

Criminal Procedure Code, 1973 (CrPC) — Section 205(1), 273, 317

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