High Courts09 Sept 1998Allowed
Krushna Chandra Nayak Vs Biswajit Sahoo and Others
Orissa High Court · AIR 1999 Ori 115
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Orissa High Court judgments, 1998
445 judgments · page 8 of 23
High Courts09 Sept 1998Allowed
Braja Kishore Swain Vs Dambaru Dhar Swain and Others
Orissa High Court · (1998) 2 OLR 399
Evidence Act, 1872 — Section 21
High Courts08 Sept 1998Allowed
Smt. Rebati Dei Vs Kunja Bihari Mohapatra and Others
Orissa High Court · (1998) 2 OLR 543
Orissa Estates Abolition Act, 1951 — Section 6, 7
High Courts07 Sept 1998Allowed
Balaram Das and Others Vs Ganesh Karan and Another
Orissa High Court · (1998) 2 OLR 598
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts07 Sept 1998Allowed
Nila Dei and Another Vs Bidyadhar Sahani and Others
Orissa High Court · AIR 1999 Ori 69 : (1999) 2 CivCC 220
Transfer of Property Act, 1882 — Section 123
High Courts04 Sept 1998
Niveditta Pattnaik Vs Council for the Indian School Certificate Examination and Another
Orissa High Court · (1999) 88 CLT 148
High Courts04 Sept 1998
Rajendra Kumar Pradhan Vs State of Orissa and Others
Orissa High Court · (1998) 2 OLR 534
Constitution of India, 1950 — Article 14, 16Orissa Education Act, 1969 — Section 7C
High Courts04 Sept 1998Allowed
D. Prabhakar Vs Dilip Narayan Lal
Orissa High Court · (1999) 16 OCR 117
High Courts04 Sept 1998
Narayan Sahoo Vs State of Orissa
Orissa High Court · (1999) 1 OLR 181
Constitution of India, 1950 — Article 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Sept 1998Allowed
Judhistir Das Vs Jhari Das and Another
Orissa High Court · (1998) 2 OLR 652
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts03 Sept 1998Dismissed
Paul Naik Vs Sasmita Pradhan alias Naik and Another
Orissa High Court · (1999) 16 OCR 377
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts01 Sept 1998
Name withheld Vs State of Orissa and Others
Orissa High Court · (1998) 2 OLR 650
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366
High Courts31 Aug 1998
Tikal Biswal Vs State of Orissa
Orissa High Court · (1998) 2 OLR 687
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 149, 302
High Courts31 Aug 1998Allowed
Sakuntala Chau Pattnaik Vs Smt. Ratna Prava Mohapatra and Others
Orissa High Court · (1998) 2 OLR 360
Orissa Municipal Act, 1950 — Section 11A, 15, 16, 17, 18
High Courts31 Aug 1998Dismissed
Ferro Alloys Corporation Ltd. and Another Vs Union of India (UOI) and Others
Orissa High Court · (1999) 1 OLR 349
Constitution of India, 1950 — Article 141, 226, 227, 32
High Courts31 Aug 1998
Natabar Das Vs Braja Kishore Raha and Another
Orissa High Court · AIR 1999 Ori 33
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104(1), 104(2)
High Courts31 Aug 1998Allowed
Graftek Pvt. Ltd. and Others Vs Shri Lord Lingaraj Mahaprabhu
Orissa High Court · AIR 1999 Ori 49 : (1999) 2 CivCC 125 : (1999) 88 CLT 290
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Aug 1998Dismissed
Pappu alias Susanta Das and Others etc. Vs The State
Orissa High Court · (1998) 2 ALT(Cri) 22 : (1998) 86 CLT 485 : (1999) CriLJ 738
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 33, 34
High Courts31 Aug 1998
JK Corp Limited Vs Sales-tax Officer and Others
Orissa High Court · (1998) 2 OLR 546
Orissa Sales Tax Act, 1947 — Section 23(4)Orissa Sales Tax Rules, 1947 — Rule 79, 80
High Courts31 Aug 1998Dismissed
Harihar Mohapatra and Others Vs Commissioner of Land Records and Settlement and Others
Orissa High Court · (1998) 2 OLR 495
Orissa Survey and Settlement Rules, 1962 — Rule 34