High Courts29 Sept 1996Allowed
Ram Chandra Mohanty Vs State of Orissa
Orissa High Court · (1997) 1 OLR 130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 55
COURT ARCHIVE
Orissa High Court judgments, 1996
354 judgments · page 5 of 18
High Courts27 Sept 1996Allowed
Kirtan Bhoi Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 18 : (1997) 83 CLT 322 : (1997) 1 OLR 33
General Clauses Act, 1897 — Section 27Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts27 Sept 1996Dismissed
Samir Kumar Maithan Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 5 : (1997) CriLJ 2526
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts27 Sept 1996Allowed
Siba Bahadur Thapa Vs State of Orissa
Orissa High Court · (1997) CriLJ 3487
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 57
High Courts27 Sept 1996
Bibekananda Das Vs State of Orissa
Orissa High Court · (1996) 2 OLR 587
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369
High Courts26 Sept 1996Dismissed
State of Orissa Vs Simanchal Gouda and seven Ors.
Orissa High Court · (1997) CriLJ 1816 : (1996) 2 OLR 576
Evidence Act, 1872 — Section 32, 60
High Courts26 Sept 1996Dismissed
Orissa State Financial Corporation Vs Shri Sailendra Narayan Patnaik and Another
Orissa High Court · (1997) 2 OLR 259
Limitation Act, 1963 — Article 137Orissa State Financial Corporation Act, 1951 — Section 31 , 31(1)
High Courts25 Sept 1996
Dr. Pratap Chandra Mohanty and Others Vs State of Orissa and Others
Orissa High Court · (1996) 2 OLR 440
Constitution of India, 1950 — Article 14
High Courts25 Sept 1996Dismissed
Jogeswar Majhi Vs Ramia Kisan ' Lakra and Others
Orissa High Court · AIR 1997 Ori 197
Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 3A
High Courts25 Sept 1996
Dr. Pratap Chandra Mohanty Vs State of Orissa and Others
Orissa High Court · (1996) 2 OLR 519
Contempt of Courts Act, 1971 — Section 12
High Courts25 Sept 1996
Banchhanidhi Das Vs Income Tax Officer and Others
Orissa High Court · (1998) 229 ITR 166
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 154
High Courts24 Sept 1996Allowed
Balaji Sahu Vs State of Orissa
Orissa High Court · (1997) 84 CLT 357 : (1997) CriLJ 2843 : (1997) 1 OLR 71
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts23 Sept 1996Dismissed
Ghasiram Lakra Vs State of Orissa
Orissa High Court · (1997) CriLJ 939
Penal Code, 1860 (IPC) — Section 304
High Courts20 Sept 1996Allowed
Gobinda Chandra Mohapatra Vs Commissioner of Consolidation and Others
Orissa High Court · (1996) 2 OLR 563
High Courts20 Sept 1996Allowed
Smt. Bandita Dash Vs State of Orissa and Another
Orissa High Court · (1997) 83 CLT 700 : (1997) 2 OLR 241
High Courts20 Sept 1996Allowed
Krushna Panda Vs Smt. Godabari alias Sundari Panda and Others
Orissa High Court · (1997) 83 CLT 116 : (1997) 1 OLR 60
Hindu Succession Act, 1956 — Section 14
High Courts19 Sept 1996Allowed
Subash Suna Vs The State
Orissa High Court · (1997) CriLJ 1324
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52A(1)
High Courts19 Sept 1996Allowed
Bishnudas Behera Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 16 : (1997) CriLJ 2207 : (1996) 2 OLR 614
Penal Code, 1860 (IPC) — Section 366
High Courts19 Sept 1996Allowed
Raghu Sahu alias Raghu Nath Sahoo Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 21 : (1997) 83 CLT 373 : (1996) 2 OLR 607
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts19 Sept 1996Allowed
Kanduri Sahoo Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 9 : (1997) 83 CLT 126 : (1996) 2 OLR 469
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55