High Courts12 Dec 1996
Dr. Pradeep Rao Vs State of Orissa and Others
Orissa High Court · (1997) 1 OLR 142
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments, 1996
354 judgments · page 2 of 18
High Courts09 Dec 1996Allowed
Superintendent, Live Stock and Breeding Farm Vs Prahallad Barik and Another
Orissa High Court · (1997) 3 LLJ 872 : (1997) 1 OLR 192
Industrial Disputes Act, 1947 — Section 2
High Courts09 Dec 1996
Dr. Hemanta Chandra Panda and Others, Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 98
Constitution of India, 1950 — Article 14, 226
High Courts06 Dec 1996Allowed
Bhabagrahi Nayak Vs State of Orissa
Orissa High Court · (1997) 84 CLT 388 : (1997) 1 OLR 198
Criminal Procedure Code, 1973 (CrPC) — Section 217
High Courts05 Dec 1996Allowed
Choudhury Debasis Dash Vs State of Orissa and Others
Orissa High Court · (1997) 83 CLT 95 : (1997) CriLJ 2398 : (1997) 1 OLR 215
Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3, 8
High Courts05 Dec 1996Dismissed
Srima Pattanayak Vs Council of Higher Secondary Education, Orissa and Another
Orissa High Court · AIR 1997 Ori 125
Constitution of India, 1950 — Article 14, 226
High Courts05 Dec 1996
Gayadhar Naik Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 19 : (1997) CriLJ 1950
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 300, 302, 304
High Courts04 Dec 1996Dismissed
Budhia Murmu Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 8 : (1997) 83 CLT 110 : (1997) 1 OLR 47
Penal Code, 1860 (IPC) — Section 376
High Courts04 Dec 1996Dismissed
Sakhi Sahu and Others Vs Rambha Bewa and Others
Orissa High Court · (1997) 1 OLR 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3Orissa Tenancy Act, 1913 — Section 3(23)
High Courts04 Dec 1996Dismissed
Saroj Kumar Das and Others Vs Utkal University and Others
Orissa High Court · (1997) 1 OLR 254
High Courts29 Nov 1996Dismissed
Dayanidhi Bhukta Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 17 : (1997) 83 CLT 613 : (1997) 1 OLR 188
Evidence Act, 1872 — Section 118
High Courts27 Nov 1996Allowed
Sabita Behera Vs Prafulla Kumar Das and Others Prafulla Kumar Das and Another Vs Sabita Behera
Orissa High Court · (1997) 1 OLR 116
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13 , 14
High Courts27 Nov 1996Allowed
Sk. Dofian Hossain Vs Narayan Keshi and Others
Orissa High Court · (1997) 1 OLR 98
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Nov 1996
Tapas Kumar Rath Vs Harekrushna Pradhan
Orissa High Court · (1997) 1 OLR 84
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts22 Nov 1996Allowed
Prafulla Kumar Routray and Others Vs Commissioner of Consolidation and Others
Orissa High Court · (1997) 1 OLR 138
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37, 9(3)
High Courts20 Nov 1996
Chintamani Padhi Vs UCO Bank and Others
Orissa High Court · (1997) 83 CLT 693 : (1997) 2 LLJ 874 : (1997) 1 OLR 344
Civil Services (Classification, Control and Appeal) Rules — Rule 10(5)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 39, 46, 47
High Courts20 Nov 1996
Ashwani Kumar Chatterjee Vs Jhostchnarani Chatterjee and Others
Orissa High Court · (1997) 1 ALT(Cri) 19 : (1997) CriLJ 3253 : (1997) 1 DMC 476
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Nov 1996Dismissed
Rabindra Kumar Mallick Vs Panchanan Kanungo and Others
Orissa High Court · (1998) 2 OLR 214
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Representation of the People Act, 1951 — Section 81, 81(3), 82, 86
High Courts18 Nov 1996Allowed
Abhaya Jena and Another Vs State of Orissa
Orissa High Court · (1997) 2 ALT(Cri) 7 : (1997) 84 CLT 96 : (1997) 1 OLR 26
Penal Code, 1860 (IPC) — Section 362, 364, 366, 506
High Courts18 Nov 1996Dismissed
Nigamananda Patra and Others Vs Sarat Chandra Patra and Others
Orissa High Court · AIR 1998 Ori 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 96Transfer of Property Act, 1882 — Section 53A