High Courts26 Jun 1996Dismissed
Seetal Enterprises Vs Tinna Oils and Chemicals Ltd. and Another
Orissa High Court · (1996) 82 CLT 188 : (1998) 94 CompCas 889 : (1996) 2 OLR 112
Arbitration Act, 1940 — Section 20
COURT ARCHIVE
Orissa High Court judgments, 1996
354 judgments · page 10 of 18
High Courts26 Jun 1996
Bhaskar Chandra Swain Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 35
Rice Milling Industry (Regulation) Act, 1958 — Section 7
High Courts26 Jun 1996Allowed
Manab Kumar Mitra Vs State of Orissa and Others
Orissa High Court · AIR 1997 Ori 52 : (1996) 2 OLR 254
Constitution of India, 1950 — Article 14Orissa Public Works Department Contractors Registration Rules, 1967 — Rule 9
High Courts25 Jun 1996Dismissed
Babaji Satyanarayan Das Vs State of Orissa
Orissa High Court · (1996) 82 CLT 248 : (1997) CriLJ 1041
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304I
High Courts25 Jun 1996Allowed
A. Rajeswar Patra Vs The State
Orissa High Court · (1996) 82 CLT 404 : (1997) CriLJ 531
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42(1), 42(2), 8
High Courts25 Jun 1996
Bachatar Singh Vs State of Orissa
Orissa High Court · (1996) 82 CLT 447 : (1997) CriLJ 702 : (1996) 2 OLR 74
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 133, 137
High Courts24 Jun 1996Allowed
Gokulananda Mohanty Vs Ranibala Mohanty and Others
Orissa High Court · (1996) 2 OLR 256
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 12, 5
High Courts20 Jun 1996
Sri Naresh Chandra Das Vs The O.S.I.C. Ltd. and Others
Orissa High Court · (1996) 2 OLR 358
Constitution of India, 1950 — Article 226
High Courts19 Jun 1996
Kanhei Rana and Others Vs Gangadhar Swain and Others
Orissa High Court · (1996) 2 OLR 494
Motor Vehicles Act, 1988 — Section 92A
High Courts19 Jun 1996
Tribal Development Co-operative Corporation of Orissa Ltd. Vs Sales Tax Officer and Others
Orissa High Court · (2003) 133 STC 620
Constitution of India, 1950 — Article 226Orissa Sales Tax Act, 1947 — Section 23(4)
High Courts19 Jun 1996
Basanti Jena Vs Pratap Chandra Jena and Another
Orissa High Court · (1996) 2 DMC 253 : (1996) 2 OLR 71 : (1996) 2 OLR 70
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Hindu Marriage Act, 1955 — Section 20, 24
High Courts18 Jun 1996
Laxmidhar Nayak and Others (In Jail Custody) Vs State of Orissa
Orissa High Court · (1996) 82 CLT 142 : (1996) 2 DMC 249 : (1996) 2 OLR 55
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts18 Jun 1996Allowed
Surendranath Mohanty and Another Vs State of Orissa
Orissa High Court · (1997) 1 ALT(Cri) 3 : (1996) 82 CLT 743 : (1996) 2 OLR 57 : (1996) 2 OLR 56
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50(1)
High Courts17 Jun 1996
Sudhakar Naik and Others Vs State and Others
Orissa High Court · (1996) 2 OLR 123
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts17 May 1996
State Vs H.K. Pattnaik
Orissa High Court · (1997) 2 ALT(Cri) 22 : (1997) 84 CLT 588 : (1996) 2 OLR 86
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120A, 120B
High Courts17 May 1996
Gandu Mallia Vs Kanhu alias Mahendra Mallia and Another
Orissa High Court · (1996) 82 CLT 471 : (1996) 2 OLR 26
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 May 1996Allowed
Bishnu Barik Vs Sashibhusan Tripathy
Orissa High Court · (1996) 2 OLR 630
Orissa Estates Abolition Act, 1951 — Section 3
High Courts16 May 1996Allowed
Kalinga Institute of Industrial Technology Vs State of Orissa and Another
Orissa High Court · (1996) 2 OLR 66
Constitution of India, 1950 — Article 226
High Courts16 May 1996
Shri Ras Bihari Mohapatra Vs Union of India (UOI) and Others
Orissa High Court · (1996) 2 OLR 134
Constitution of India, 1950 — Article 21, 323
High Courts15 May 1996
Sanatan Mohanta Vs State of Orissa and Others
Orissa High Court · (1996) 2 OLR 171