High Courts30 Mar 1993Dismissed
Prahallad Mishra and Another Vs Benga Dibya and Others
Orissa High Court · (1993) 76 CLT 234 : (1993) 2 DMC 283
Hindu Adoptions and Maintenance Act, 1956 — Section 16
COURT ARCHIVE
Orissa High Court judgments, 1993
326 judgments · page 13 of 17
High Courts30 Mar 1993Dismissed
Smt. Nakka Bhikhyamana Vs Sri Aurovindo Dhali and Others
Orissa High Court · AIR 1993 Ori 223
Conduct of Elections Rules, 1961 — Rule 56(2), 63Representation of the People Act, 1951 — Section 100
High Courts29 Mar 1993Dismissed
Dr. Baishnab Charan Singh Vs Registrar, Utkal University Shri Santanu Kumar Acharya for self and representing the University and Others
Orissa High Court · (1995) 1 OLR 463
Constitution of India, 1950 — Article 226, 227Orissa Universities Act, 1989 — Section 21(2)
High Courts26 Mar 1993
Antaryami Patra Vs State of Orissa
Orissa High Court · (1993) 75 CLT 803 : (1993) CriLJ 1908 : (1993) 1 OLR 464
Juvenile Justice Act, 1986 — Section 18Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts26 Mar 1993Allowed
State of Orissa Vs Ainul Haque
Orissa High Court · (1993) 1 OLR 487
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts25 Mar 1993
Kulamani Deo Vs Commissioner of Income Tax
Orissa High Court · (1994) 73 TAXMAN 287
Income Tax Act, 1961 — Section 144, 144A, 153, 153(2A), 250
High Courts25 Mar 1993Dismissed
Jayashree Chemicals Ltd. Vs Union of India (UOI)
Orissa High Court · (1993) 2 OLR 28
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 78B
High Courts25 Mar 1993
Kulamani Deo, D.I.G. of Police Vs Commissioner of Income Tax and Others
Orissa High Court · (1993) 204 ITR 693
Income Tax Act, 1961 — Section 144A, 153, 250
High Courts25 Mar 1993
Kumudabandhu Das (since dead) and after him Labani and Others Vs Aswini Kumar Das and Others
Orissa High Court · (1993) 2 OLR 124
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Mar 1993
Indian Metals and Ferro Alloys Ltd. Vs Commissioner of Income Tax and Another
Orissa High Court · (1994) 74 ELT 802 : (1993) 203 ITR 729
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 263, 273A, 273A(1), 273A(4)
High Courts17 Mar 1993Dismissed
Arakhit Jena (deceased by LRs.) Vs State of Orissa
Orissa High Court · (1993) CriLJ 1961
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 161
High Courts16 Mar 1993Dismissed
Radheshyam Pradhan Vs State of Orissa
Orissa High Court · (1993) 2 OLR 21
Criminal Procedure Code, 1973 (CrPC) — Section 313, 386, 391Essential Commodities Act, 1955 — Section 7
High Courts16 Mar 1993Dismissed
Krushna Mallik and Another Vs Bishnu Mohan Das and Others
Orissa High Court · (1993) 2 OLR 31
Hindu Succession Act, 1956 — Section 22
High Courts15 Mar 1993Dismissed
Bholeswar Setha Vs State of Orissa
Orissa High Court · (1993) 2 OLR 162
Constitution of India, 1950 — Article 161, 21, 41, 72Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 300
High Courts12 Mar 1993Allowed
Aurondhati Das and Others Vs New India Assurance Company and Others
Orissa High Court · (1994) ACJ 56 : (1993) 76 CLT 803 : (1993) 1 OLR 543
Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 1993Dismissed
Bishnupriya Mohapatra and Others Vs Bata Krushna Mohapatra and Others
Orissa High Court · AIR 1993 Ori 218
Succession Act, 1925 — Section 59, 63, 74
High Courts12 Mar 1993Allowed
Maguni Sardar Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 133
Orissa Land Reforms Act, 1960 — Section 43(2)
High Courts12 Mar 1993
Food Corporation of India Vs Pratap Chandra Samal
Orissa High Court · (1993) 76 CLT 688 : (1993) 1 OLR 478
Arbitration Act, 1940 — Section 32, 34
High Courts10 Mar 1993Allowed
National Insurance Co. Ltd. Vs Kumudini Das and Others
Orissa High Court · (1994) 1 ACC 278 : (1994) ACJ 1046
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts05 Mar 1993Allowed
The National Insurance Co. Ltd. Vs Prasanna Kumar Mitra and Others and Pravati Khatei and Others
Orissa High Court · (1994) 1 ACC 121 : (1994) ACJ 963 : (1993) 2 OLR 11
Motor Vehicles Act, 1939 — Section 110A, 110D