High Courts10 May 1993
Miss Uma Pattnaik and Others Vs Convenor, M.B.B.S./B.D.S. Selection Board-cum-Principal, S.C.B. Medical College, Cuttack and Others
Orissa High Court · AIR 1994 Ori 117
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 1993
326 judgments · page 11 of 17
High Courts10 May 1993
M.K.C. Rao Vs State of Orissa and Others
Orissa High Court · AIR 1993 Ori 295
Urban Land (Ceiling and Regulation) Act, 1976 — Section 4(7), 4(9)
High Courts10 May 1993
Parades Patra and Another Vs State of Orissa
Orissa High Court · (1993) 2 OLR 452
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439, 440
High Courts10 May 1993Allowed
Smt. Urmila Dei and Another Vs Hemanta Kumar Mohanta alias Hemanta Mohanta and Others
Orissa High Court · AIR 1993 Ori 213 : (1994) 1 DMC 443 : (1993) 2 OLR 149
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts07 May 1993Dismissed
Managing Committee, Talabasta High School and Vs State of Orissa and Others
Orissa High Court · AIR 1994 Ori 122
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 28, 28(1)Orissa Education Act, 1969 — Section 7, 7(5)
High Courts07 May 1993
Gulzar Khan Vs Commissioner of Consolidation and Others
Orissa High Court · (1993) 76 CLT 161 : (1993) 2 OLR 194
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37, 41, 51
High Courts06 May 1993Allowed
Pawan Kumar Motwani alias Pawan Das Vs Mrs. Sadari Bai (dead) and after her, her legal representatives Juman Das and Others
Orissa High Court · (1993) 2 OLR 157
Arbitration Act, 1940 — Section 20, 39
High Courts05 May 1993
Habibulla Khan Vs State of Orissa and Another
Orissa High Court · (1993) 76 CLT 218 : (1993) CriLJ 3604 : (1993) 1 OLR 545 : (1994) 1 RCR(Criminal) 351
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 19, 2
High Courts03 May 1993
Sri Gyana Mallick Vs State of Orissa
Orissa High Court · (1997) 2 OLR 433
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 May 1993
Commissioner of Income Tax Vs Orissa State Financial Corporation
Orissa High Court · (1993) 203 ITR 747
Income Tax Act, 1961 — Section 144B, 209, 209A(1), 210, 214
High Courts30 Apr 1993
Oriental Insurance Co. Ltd. Vs Sakti Kumar Mohanty and Another
Orissa High Court · (1995) 1 ACC 334 : (1994) ACJ 198
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts29 Apr 1993Dismissed
Kailash Chandra Dandapat and Others etc. Vs Secretary, Birabhadraswar Weavers' Co-operative Society Ltd. and Others
Orissa High Court · AIR 1994 Ori 1
Constitution of India, 1950 — Article 14, 226, 227
High Courts28 Apr 1993
Brajendra Misra Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 87
Constitution of India, 1950 — Article 226Orissa Sales Tax Act, 1947 — Section 13AA
High Courts28 Apr 1993Allowed
Srikar Bag Vs Revenue Officer and Others
Orissa High Court · (1993) 2 OLR 95
Limitation Act, 1963 — Article 65Orissa Land Reforms Act, 1960 — Section 23AOrissa Merged States (Laws) Act, 1950 — Section 7(1)
High Courts28 Apr 1993Allowed
Indian Charge Chrome Ltd. Vs Union of India (UOI)
Orissa High Court · (1993) 44 ECC 65 : (1994) 72 ELT 538
Constitution (Forty-Second Amendment) Act, 1976 — Section 58(2)Constitution of India, 1950 — Article 14, 19, 226(3), 265, 301Customs Act, 1962 — Section 12(1), 155, 25, 25(1)
High Courts28 Apr 1993Allowed
Bhabani Prasad Dash Vs Arbitrator-cum-Director of Textiles and Others
Orissa High Court · (1993) 76 CLT 149 : (1994) 1 LLJ 559
High Courts22 Apr 1993Dismissed
Kanshahal Mazdoor Union Vs State of Orissa and Others
Orissa High Court · (1995) 1 LLJ 295
Industrial Disputes Act, 1947 — Section 10, 10(3)
High Courts22 Apr 1993Allowed
Jyotiprakash Pani and Another Vs State of Orissa and Others
Orissa High Court · (1993) 76 CLT 924 : (1993) 2 OLR 5
Constitution of India, 1950 — Article 226
High Courts21 Apr 1993
Gopal Krishna Sahu Vs State Bank of India
Orissa High Court · (1993) 2 OLR 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Apr 1993Allowed
Santosh Kumar Patra Vs Dhirendra Kumar Patra and Others
Orissa High Court · (1993) 2 OLR 115
Hindu Minority and Guardianship Act, 1956 — Section 4, 6, 8