High Courts02 Dec 1987
Income Tax Officer, Ward-E Vs Manmohanlal and Others
Orissa High Court · (1988) 72 CTR 109 : (1988) 173 ITR 10
Income Tax Act, 1961 — Section 156, 226, 282, 282(1), 282(2)
COURT ARCHIVE
Orissa High Court judgments, 1987
343 judgments · page 2 of 18
High Courts28 Nov 1987Allowed
Forest Utilisation Officer Vs Sales Tax Officer and Another
Orissa High Court · (1988) 69 STC 79
High Courts28 Nov 1987Allowed
Orissa Oil Industries Ltd. Vs State of Orissa and Another
Orissa High Court · (1988) 68 STC 354
Central Sales Tax Act, 1956 — Section 8
High Courts28 Nov 1987
PIRAMAL AGARWALLA AND ANOTHER Vs COMMISSIONER OF Income Tax AND ANOTHER.
Orissa High Court · (1988) 73 CTR 46 : (1988) 172 ITR 673 : (1988) 38 TAXMAN 114
Income Tax Act, 1961 — Section 264, 269A, 269C, 269D, 269E
High Courts28 Nov 1987
Piramal Agarwalla and Another Vs Commissioner of Income Tax and Another
Orissa High Court · (1988) 65 CLT 67
Income Tax Act, 1961 — Section 264, 269A, 269C, 269D(1), 269D(2)
High Courts27 Nov 1987Allowed
Smt. Kamini Padhy Vs Balaji Padhy
Orissa High Court · AIR 1988 Ori 93
Hindu Marriage Act, 1955 — Section 10(1), 28
High Courts27 Nov 1987
National Insurance Co. Ltd. and Others Vs Achutananda Sahu and Another
Orissa High Court · (1989) 1 ACC 480 : (1989) ACJ 463 : AIR 1989 Ori 23
Motor Vehicles Act, 1939 — Section 110B, 95(2)
High Courts26 Nov 1987
Amisha Nagpaul and Others Vs State of Orissa and Others
Orissa High Court · AIR 1988 Ori 190 : (1988) 65 CLT 24
Constitution of India, 1950 — Article 14, 29(2)
High Courts25 Nov 1987Dismissed
Balaram Das Vs Hrudaranjan Satpathy
Orissa High Court · (1988) 1 OCR 38
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2)Penal Code, 1860 (IPC) — Section 186, 451, 506
High Courts20 Nov 1987
Block Development Officer and Another Vs Bhikari Barik
Orissa High Court · (1988) 2 ACC 119
Motor Vehicles Act, 1939 — Section 110D
High Courts20 Nov 1987Dismissed
Sukanta Chandra Sahoo Vs Jayakrushna Routray and Another
Orissa High Court · AIR 1989 Ori 25
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Nov 1987Allowed
B. Agarwala Vs Sales Tax Officer, Assessment Unit and Another
Orissa High Court · (1988) 65 CLT 344 : (1988) 69 STC 231
Central Sales Tax Act, 1956 — Section 14, 15
High Courts18 Nov 1987
Grantha Mandir and Another Vs Commissioner of Income Tax and Another
Orissa High Court · (1988) 65 CLT 141 : (1988) 72 CTR 81 : (1988) 172 ITR 287
Income Tax Act, 1961 — Section 156, 240, 241, 244, 244(2)
High Courts17 Nov 1987
Bhagaban Behera Vs Dhiraj Kumar Shivjee and Others
Orissa High Court · AIR 1989 Ori 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 151, 35B
High Courts17 Nov 1987Allowed
Surendra Chandra Jena and Others Vs Laxminarayan Jena and Others
Orissa High Court · AIR 1988 Ori 143 : (1988) 65 CLT 212
High Courts17 Nov 1987Dismissed
New India Assurance Company Ltd. Vs Sanatan Nayak and Others
Orissa High Court · (1988) ACJ 1099 : AIR 1988 Ori 197
Motor Vehicles Act, 1939 — Section 110B, 95
High Courts15 Nov 1987Allowed
Orissa Road Transport Co. Ltd. Vs Loknath Patra and Another
Orissa High Court · (1994) 3 LLJ 212
Industrial Disputes Act, 1947 — Section 33(2)
High Courts13 Nov 1987Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Sanatan Pradhan and Another, Bhagaban Pradhan and Others, Daitari Pradhan and Another and Hemanta Pasayat and Another
Orissa High Court · (1988) ACJ 792 : (1988) 65 CLT 461 : (1989) 65 CompCas 117
Motor Vehicles Act, 1939 — Section 95(1)
High Courts12 Nov 1987Allowed
Sambara Munda Vs State of Orissa
Orissa High Court · (1988) 1 OCR 181
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Nov 1987Allowed
Dhaniraj Agarwalla Vs Manorama Bal and Another
Orissa High Court · AIR 1988 Ori 254 : (1989) 66 CompCas 303
Motor Vehicles Act, 1939 — Section 95(2)