High Courts06 Sept 1985Dismissed
Sobha Chandra Gouda Vs State of Orissa
Orissa High Court · (1986) 1 OLR 111
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 379
COURT ARCHIVE
Orissa High Court judgments, 1985
404 judgments · page 6 of 21
High Courts05 Sept 1985
Hariprasad Chhopadia Vs State of Orissa and Another
Orissa High Court · (1986) CriLJ 1387
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5AConstitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 11, 135
High Courts03 Sept 1985
Ratna Munda and Another Vs The State
Orissa High Court · (1986) CriLJ 1363
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts02 Sept 1985Dismissed
Narayan Mishra and Others Vs Champa Dibya (dead) and Others
Orissa High Court · AIR 1986 Ori 53 : (1985) 60 CLT 487
Evidence Act, 1872 — Section 111
High Courts02 Sept 1985Allowed
Bhagirathi Padhan Vs Pachila Rout and Others
Orissa High Court · (1986) 61 CLT 9
Criminal Procedure Code, 1973 (CrPC) — Section 438, 46(1)Penal Code, 1860 (IPC) — Section 149, 302, 380, 427, 436
High Courts02 Sept 1985
Duryodhan Samal Vs Smt. Uma Dei and Others
Orissa High Court · AIR 1986 Ori 30 : (1985) 60 CLT 360
Orissa Civil Courts Act, 1984 — Section 16(2)
High Courts30 Aug 1985Dismissed
The Management of Bhubaneswar Municipality Vs Mojes Gaon and Another
Orissa High Court · (1986) 52 FLR 188 : (1986) 2 LLJ 349 : (1985) 2 OLR 343
Industrial Disputes Act, 1947 — Section 2(00), 25(F), 25(G)Orissa Municipal Rules, 1953 — Rule 408
High Courts30 Aug 1985Dismissed
Bhula Gouda Vs Sunder Majhi and Others
Orissa High Court · AIR 1986 Ori 87 : (1985) 60 CLT 344
Civil Procedure Code, 1908 (CPC) — Section 100Merged States (Laws) Act, 1949 — Section 7
High Courts30 Aug 1985Allowed
Mamta Drinks and Industries Ltd. Vs Assistant Collector, Central Excise and Others
Orissa High Court · (1987) 30 ELT 224
Central Excise Rules, 1944 — Rule 233, 8, 8(1)Central Excises and Salt Act, 1944 — Section 2, 3, 4, 4(4)
High Courts30 Aug 1985Dismissed
Radhakrishna Das Vs State of Orissa and Others
Orissa High Court · (1985) 60 CLT 475
Orissa Judicial Service Rules, 1964 — Rule 13, 14, 16, 17, 18
High Courts28 Aug 1985Dismissed
Bijoyshree Rout Roy Vs Madhusudan Panigrahi and Others
Orissa High Court · AIR 1986 Ori 105
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Representation of the People Act, 1951 — Section 97, 98
High Courts28 Aug 1985
Daitari Pradhan alias Ashok Das alias Muna Vs State of Orissa
Orissa High Court · (1985) 60 CLT 295 : (1985) 2 OLR 334
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
High Courts27 Aug 1985Allowed
Butu ' Madhua Oram Vs State of Orissa
Orissa High Court · (1985) 2 OLR 398
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 84
High Courts27 Aug 1985Allowed
Jagadish Pradhan and Others Vs Kapileswar Pradhan and Others
Orissa High Court · (1987) 64 CLT 359
Constitution of India, 1950 — Article 226, 227Orissa Panchayat Samiti Act, 1959 — Section 46, 46B, 46B(1), 46B(2), 54A
High Courts26 Aug 1985
Bipin Bihari Sahu Vs State of Orissa
Orissa High Court · (1985) 60 CLT 375 : (1986) CriLJ 406
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 360, 361Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 379
High Courts26 Aug 1985Dismissed
Malu Naik Vs State of Orissa
Orissa High Court · (1985) 2 OLR 412
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts23 Aug 1985
Antaryami ' Antarjyami Patra and Others Vs State of Orissa
Orissa High Court · (1985) 2 OLR 445
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 149, 223, 302
High Courts23 Aug 1985Dismissed
State Vs V. Satyanarayan Murty
Orissa High Court · (1985) 2 OLR 598
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts22 Aug 1985Allowed
Pankajini Das and Another Vs Hrushikesh and Others
Orissa High Court · AIR 1986 Ori 184
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)