High Courts02 Jan 1985Allowed
Nrusingha Charan Panda and Others Vs State of Orissa and Another
Orissa High Court · (1985) 59 CLT 70
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2), 144(4), 482Penal Code, 1860 (IPC) — Section 188, 447
COURT ARCHIVE
Orissa High Court judgments, 1985
404 judgments · page 21 of 21
High Courts02 Jan 1985Dismissed
Govinda Chandra Tripathy and Another Vs Pal Hira Purchase Ltd.
Orissa High Court · AIR 1985 Ori 178 : (1985) 1 OLR 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, 41
High Courts02 Jan 1985Allowed
Ishteyaque Ahamad and Another Vs Kitawan Bibi and Others
Orissa High Court · AIR 1985 Ori 102 : (1985) 1 OLR 102
Limitation Act, 1963 — Article 135
High Courts02 Jan 1985Allowed
Khatuna and Another Vs Ramsewak Kashinath, a partnership firm and Another
Orissa High Court · AIR 1986 Ori 1 : (1985) 59 CLT 101
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)Partnership Act, 1932 — Section 69, 69(2)