High Courts07 Dec 1985Allowed
Mahant Sri Raghunath Das and Another Vs Commissioner of Hindu Religious Endowments
Orissa High Court · (1986) 61 CLT 189 : (1986) 1 OLR 225
Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41(6)
COURT ARCHIVE
Orissa High Court judgments, 1985
404 judgments · page 2 of 21
High Courts07 Dec 1985Allowed
State Vs Kailash Chandra Agarwalla and Another
Orissa High Court · (1986) 1 OLR 160
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Evidence Act, 1872 — Section 154Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 16(1), 20, 20AA
High Courts30 Nov 1985Allowed
Natha ' Baikuntha Sahu and Others Vs Smt. Haramani Dei
Orissa High Court · (1986) 1 OLR 303
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 482
High Courts28 Nov 1985
Smt. Pramila Kumari Mohanty Vs Sujan Charan Lenka and Others
Orissa High Court · (1999) 1 OLR 66
High Courts28 Nov 1985Dismissed
Rauf Khan Vs Sara Bibi and Others
Orissa High Court · (1986) 61 CLT 114
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29Orissa House Rent Control Act, 1967 — Section 14, 15, 7
High Courts28 Nov 1985Dismissed
Urmila Nayak Vs Padma Charan Nayak and Others
Orissa High Court · (1986) 61 CLT 22
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 494
High Courts28 Nov 1985Dismissed
Abdul Khalique Vs Smt. Yasmin Sultana
Orissa High Court · AIR 1986 Ori 189
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5
High Courts28 Nov 1985Dismissed
Gandharb Samal Vs State of Orissa and Others
Orissa High Court · (1986) 61 CLT 43
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(3), 51Orissa Government Land Settlement Act, 1962 — Section 7, 7(1), 7A, 7A(1), 7A(3)Orissa Government Land Settlement Rules, 1974 — Rule 3, 3(4), 3(5), 3(6)
High Courts21 Nov 1985Allowed
Balasore Technical School Vs Orissa State Electricity Board and Another
Orissa High Court · (1986) 1 OLR 201
Arbitration Act, 1940 — Section 30, 31, 33Orissa Electricity (Supply) (Amendment) Act, 1981 — Section 3
High Courts21 Nov 1985Dismissed
Brajamohan Poddar Vs Harisankar Banka
Orissa High Court · (1986) 61 CLT 15
Orissa Municipal Rules, 1953 — Rule 530
High Courts21 Nov 1985
Netramani Dibya and Others Vs Dasarathi Misra and Others
Orissa High Court · AIR 1986 Ori 235 : (1986) 61 CLT 27
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 6 Rule 17, 151Court Fees Act, 1870 — Section 6
High Courts18 Nov 1985Allowed
Abdul Hannan Khan and Others Vs Chandra Sekhar Patra and Others
Orissa High Court · AIR 1986 Ori 236
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 6 Rule 17
High Courts16 Nov 1985
Sashi Behera Vs State of Orissa and etc.
Orissa High Court · (1986) CriLJ 1145
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 326
High Courts15 Nov 1985Allowed
Harekrushna Mohanty and Others Vs State of Orissa
Orissa High Court · (1986) 61 CLT 75 : (1986) 1 OLR 4
High Courts08 Nov 1985Allowed
State of Orissa Vs Kanehyalal Jhunjhunwalla and Another
Orissa High Court · (1986) 61 CLT 55
Civil Procedure Code, 1908 (CPC) — Section 11, 80Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Article 64, 65
High Courts06 Nov 1985
Sri Laxman Naik and Others Vs Smt. Ashamoni Dei and Others
Orissa High Court · (1985) 2 OLR 574
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Nov 1985Allowed
M.S. Jaggi Vs R.S. Das, Manager, Spencer and Company
Orissa High Court · (1986) 61 CLT 119
Penal Code, 1860 (IPC) — Section 415, 420
High Courts05 Nov 1985Allowed
State of Orissa and Others Vs Shri Bhaskar Biswal and Another
Orissa High Court · (1985) 2 OLR 584
Arbitration Act, 1940 — Section 20, 41A, 41A(1), 41A(7), 8
High Courts04 Nov 1985Allowed
Md. Etmad and Others Vs Bauribandhu Mohanty
Orissa High Court · (1986) 1 OLR 216
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Nov 1985Dismissed
Smt. Sushila Tiria Vs Sri Sambhunath Nayak
Orissa High Court · (1986) 1 OLR 117
Constitution of India, 1950 — Article 191(1)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 18, 5(3)Orissa Education Act, 1959 — Section 10A