High Courts20 Feb 1985Allowed
Pahali Raut Vs Khulana Bewa and Others
Orissa High Court · AIR 1985 Ori 165 : (1985) 60 CLT 33 : (1985) 1 OLR 370
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 151
COURT ARCHIVE
Orissa High Court judgments, 1985
404 judgments · page 17 of 21
High Courts20 Feb 1985Dismissed
Muralidhar Das Vs Bansidhar Das and Others
Orissa High Court · AIR 1986 Ori 119 : (1985) 59 CLT 376
Hindu Succession Act, 1956 — Section 22, 22(1), 22(2), 8
High Courts20 Feb 1985Allowed
Basanta Kumari Debi Vs Sarada Prasad Das and Others
Orissa High Court · AIR 1985 Ori 242 : (1985) 59 CLT 308 : (1985) 1 OLR 318
High Courts20 Feb 1985Allowed
Central Road Transport Corporation Ltd. Vs Orissa State Commercial Transport Corporation and Others
Orissa High Court · AIR 1985 Ori 256 : (1987) 61 CompCas 465 : (1985) 1 OLR 338
Motor Vehicles Act, 1939 — Section 110(1), 110A, 95, 96
High Courts20 Feb 1985Allowed
Hare Krishna Jena Vs The Additional Superintendent of Police and Others
Orissa High Court · (1985) 1 OLR 438
Constitution of India, 1950 — Article 226, 227
High Courts20 Feb 1985Allowed
Achyutananda Behera Vs State of Orissa and Others
Orissa High Court · (1985) 59 CLT 319 : (1985) 1 OLR 307
Constitution of India, 1950 — Article 226
High Courts19 Feb 1985Allowed
Shankar Prasad Pandey Vs Mst. Bhanumati Toppo
Orissa High Court · AIR 1986 Ori 91
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts19 Feb 1985Allowed
Anjali Sen and Another Vs Parbati Bewa and Another
Orissa High Court · (1985) 59 CLT 284
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Feb 1985
Pradip Choudhury Vs The State
Orissa High Court · (1985) 59 CLT 457 : (1985) CriLJ 1770
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Feb 1985Allowed
B.D. Jhunjhunwalla Vs State of Orissa and Others
Orissa High Court · AIR 1986 Ori 128 : (1985) 59 CLT 255
Orissa Survey and Settlement Act, 1958 — Section 19(2)
High Courts18 Feb 1985Dismissed
Deputy Director, Administration, Aviation Research Centre, Government of India Vs Birendra Kumar Mohanty and Others, etc.
Orissa High Court · AIR 1985 Ori 213 : (1985) 59 CLT 327 : (1985) 1 OLR 391
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12
High Courts18 Feb 1985Allowed
Patal Dungdung Vs State of Orissa
Orissa High Court · (1985) 59 CLT 311
Penal Code, 1860 (IPC) — Section 302
High Courts18 Feb 1985Allowed
Dasu alias Jashoda Dei Vs State of Orissa
Orissa High Court · (1985) 59 CLT 331
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts15 Feb 1985Dismissed
Dutta Pradhan and Others Vs The State of Orissa
Orissa High Court · (1985) 60 CLT 39 : (1985) 1 OLR 631
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 143, 342, 353, 361, 363
High Courts15 Feb 1985Dismissed
Debendra Kumar Nayak Vs Abdul Rahaman Khan and Others
Orissa High Court · (1985) 60 CLT 72
Criminal Procedure Code, 1973 (CrPC) — Section 401, 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts15 Feb 1985
Dutta Pradhan and Others Vs State of Orissa
Orissa High Court · (1985) CriLJ 1842
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 143, 342, 361, 363, 366
High Courts15 Feb 1985
Saradhakar Sahu Vs State of Orissa
Orissa High Court · (1985) 59 CLT 297 : (1985) CriLJ 1591
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 281, 324, 379, 380, 404Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts13 Feb 1985Allowed
Sukri Janiani Vs The State
Orissa High Court · (1985) 59 CLT 391 : (1985) 1 OLR 395
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27
High Courts13 Feb 1985
Kamal Kumar Jena Vs State of Orissa
Orissa High Court · (1985) 59 CLT 211 : (1985) 1 OLR 253
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts13 Feb 1985Allowed
Ajodhya Prasad Misra Vs The State of Orissa
Orissa High Court · (1985) 1 OLR 326
Penal Code, 1860 (IPC) — Section 120B, 467, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2), 6