High Courts20 Apr 1985
K. Malles Rao Vs State of Orissa
Orissa High Court · (1985) 59 CLT 503 : (1985) 1 OLR 497
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 300, 300(4)
COURT ARCHIVE
Orissa High Court judgments, 1985
404 judgments · page 13 of 21
High Courts19 Apr 1985Dismissed
Aswin Kumar Das Vs Orissa State Electricity Board and Others
Orissa High Court · (1985) 59 CLT 506
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Apr 1985
Arjun Charan Samal Vs State of Orissa
Orissa High Court · (1985) 60 CLT 157 : (1986) CriLJ 216
Constitution of India, 1950 — Article 161, 226Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 148, 302, 324, 34
High Courts18 Apr 1985Allowed
Jaladhar Swain and Others Vs Smt. Suchitra Swain and Another
Orissa High Court · (1985) 1 OLR 603
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 1985Allowed
Narayan Padhi Vs The State of Orissa and Others
Orissa High Court · (1985) 59 CLT 556
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15(3)
High Courts18 Apr 1985Allowed
Gangadhar Das and Another Vs Gadadhar Das and Others
Orissa High Court · AIR 1986 Ori 173
Civil Procedure Code, 1908 (CPC) — Section 107, 96Evidence Act, 1872 — Section 110, 3, 61, 67Registration Act, 1908 — Section 17
High Courts18 Apr 1985Allowed
Gyanendra Kumar Pradhan Vs Sri Bhagirathi Tarasia
Orissa High Court · (1985) 2 OLR 25
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Apr 1985Dismissed
Chakradhar Pradhan Vs Asali Dei and Another
Orissa High Court · (1985) 1 OLR 589
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Apr 1985Allowed
Subodh Chandra Shome and Others Vs Durga Madhab Das
Orissa High Court · (1985) 2 OLR 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 1985
Smt. Annapurna Parija Vs State of Orissa and Others
Orissa High Court · (1986) CriLJ 115
Orissa Motor Vehicles Taxation Act, 1975 — Section 13, 20
High Courts17 Apr 1985Allowed
Hara Prasad Das and Others Vs Ramballav Das and Others
Orissa High Court · (1985) 1 OLR 464
High Courts17 Apr 1985Dismissed
State of Orissa Vs Dusassan Sahu
Orissa High Court · (1985) 59 CLT 555
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Apr 1985Dismissed
State of Orissa Vs Khudiram Sahu
Orissa High Court · (1985) 59 CLT 559 : (1985) 1 OLR 461
Penal Code, 1860 (IPC) — Section 375
High Courts16 Apr 1985
Madan Charan Das and Others Vs Padan Charan Das and Others
Orissa High Court · AIR 1985 Ori 274 : (1985) 2 OLR 84
High Courts16 Apr 1985Allowed
Jagannath Kar Vs The Sub-Divisional Officer, Cuttack and Others
Orissa High Court · AIR 1986 Ori 140 : (1985) 60 CLT 46
Orissa Land Reforms Act, 1960 — Section 44(1), 51
High Courts16 Apr 1985
Hatiram Naik Vs Surendra Kumar Mallik
Orissa High Court · (1986) CriLJ 1271
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts16 Apr 1985Allowed
Bhagabati Charan Chand Vs State Bank of India and Others
Orissa High Court · (1985) 2 OLR 50
State Bank of India Employees Provident Fund Rules — Rule 26
High Courts16 Apr 1985
Bijuli and Others Vs State of Orissa
Orissa High Court · (1985) CriLJ 1977
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 412
High Courts12 Apr 1985Dismissed
Bengal Immunity Company Limited and Another Vs Parsuram Behera and Others Chaitanya Charan Jena and Others Vs Sk. Mona and Others Bibash Rao Vs Dulari Devi and Others Herbertson Limited Vs Manjulata Tripathy and Others Bansidhar Das and Another Vs Kanduri Singh and Others
Orissa High Court · (1985) 59 CLT 444 : (1985) 1 OLR 545
Orissa House Rent Control (Amendment) Act, 1981 — Section 5, 5Orissa House Rent Control Act, 1967 — Section 1(4)
High Courts11 Apr 1985
Kailash Mahanta Vs The State
Orissa High Court · (1985) 59 CLT 541 : (1985) 2 OLR 171
Penal Code, 1860 (IPC) — Section 392, 394, 395, 397