High Courts28 Jun 1985Dismissed

State Vs Raghunath Patnaik

Orissa High Court · (1985) 2 OLR 100

Evidence Act, 1872 — Section 45, 73Penal Code, 1860 (IPC) — Section 467, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)