High Courts02 Aug 1983
Orissa Ceramic Sales Vs Income Tax Officer and Another
Orissa High Court · (1984) 40 CTR 29 : (1984) 145 ITR 464 : (1984) 18 TAXMAN 47
Income Tax Act, 1961 — Section 264
COURT ARCHIVE
Orissa High Court judgments, 1983
204 judgments · page 6 of 11
High Courts01 Aug 1983Allowed
Abhimanyu Nayak Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 239
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21(2)
High Courts01 Aug 1983Dismissed
State of Orissa Vs Sukru Mirdha
Orissa High Court · AIR 1984 Ori 83
Land Acquisition Act, 1894 — Section 23, 25(3), 9
High Courts29 Jul 1983Dismissed
Royaka Mangulu and Vs State of Orissa and Others
Orissa High Court · AIR 1985 Ori 1
Constitution of India, 1950 — Article 14, 19(1)
High Courts29 Jul 1983Allowed
Sankarsan Misra and Others Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 277 : (1983) 56 CLT 463
Orissa Land Reforms Act, 1960 — Section 37, 42
High Courts28 Jul 1983Allowed
P. Narayan Rao and Others Vs State of Orissa and Others
Orissa High Court · AIR 1984 Ori 32 : (1984) 1 OLR 85
Constitution of India, 1950 — Article 227
High Courts28 Jul 1983Allowed
Khetramohan Bhoi Vs State of Orissa
Orissa High Court · (1983) 56 CLT 339
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts28 Jul 1983Allowed
Balaram Singh Vs State of Orissa
Orissa High Court · (1983) 56 CLT 372
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 161
High Courts27 Jul 1983Dismissed
State of Orissa Vs Rajendra Panda and Others
Orissa High Court · AIR 1984 Ori 86
Evidence Act, 1872 — Section 11Land Acquisition Act, 1894 — Section 23, 23(1), 25(1)
High Courts26 Jul 1983Dismissed
Municipal Council Vs The R. Udayagiri Regional Marketing Co-operative Society and Others
Orissa High Court · AIR 1984 Ori 73 : (1983) 56 CLT 323 : (1984) 1 OLR 59
Limitation Act, 1908 — Article 120, 62Limitation Act, 1963 — Article 113, 24, 30Orissa Municipal Act, 1950 — Section 131(1)
High Courts25 Jul 1983Dismissed
B.B. Patnaik Vs N.A.C. and Another
Orissa High Court · (1983) 56 CLT 356
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1, Order 31 Rule 3, 151Orissa Municipal Act, 1950 — Section 121, 123, 124, 124(1), 127Orissa Municipal Rules, 1953 — Rule 203, 208, 209, 210, 211
High Courts25 Jul 1983
Sahadeb Nayak Vs Satyabadi Nayak and Others
Orissa High Court · AIR 1984 Ori 30
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 11
High Courts25 Jul 1983Allowed
Hundari Bewa Vs Keluni Dei and Others
Orissa High Court · AIR 1984 Ori 37 : (1983) 56 CLT 400
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Jul 1983Dismissed
Ramachandra Mohanty Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 283 : (1984) 1 OLR 4
Orissa Service Code, 1939 — Rule 71
High Courts21 Jul 1983Allowed
Lingaraj Tripathy Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 316
Orissa General Clauses Act, 1937 — Section 17
High Courts19 Jul 1983Dismissed
Brajabandhu Biswal and Another Vs The State
Orissa High Court · (1983) 56 CLT 163 : (1984) 1 OLR 9
Criminal Procedure Code, 1973 (CrPC) — Section 401(4), 446, 449
High Courts19 Jul 1983Allowed
Narahari Prusty Vs The State
Orissa High Court · (1983) 56 CLT 279 : (1984) 1 OLR 1
Penal Code, 1860 (IPC) — Section 394, 395
High Courts19 Jul 1983Allowed
Kantaru Sahu and Others Vs Dharma Sahu and Another
Orissa High Court · AIR 1983 Ori 259 : (1983) 56 CLT 152
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10(3)Evidence Act, 1872 — Section 3
High Courts14 Jul 1983Allowed
Potula Subba Rao Vs G. Ganga Rao
Orissa High Court · AIR 1985 Ori 140
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 1983
Nilu and Others Vs The State
Orissa High Court · (1983) 56 CLT 123 : (1983) CriLJ 1590
Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 397, 401, 437Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149