High Courts24 Aug 1978Allowed
Matia Chalan and Others Vs State of Orissa
Orissa High Court · (1978) 46 CLT 514
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167(2), 173, 209, 437(1)Penal Code, 1860 (IPC) — Section 302, 307, 34
COURT ARCHIVE
Orissa High Court judgments, 1978
212 judgments · page 5 of 11
High Courts22 Aug 1978Allowed
Pattnaik Industries (P) Ltd. Vs Controller of Weights and Measures and Another
Orissa High Court · (1978) 46 CLT 537
Orissa Standards of Weights and Measures (Enforcement) Rules, 1993 — Rule 24, 24(3)Orissa Weights and Measures (Enforcement) Act, 1958 — Section 13, 2, 44, 44(1), 44(4)
High Courts18 Aug 1978Dismissed
Hindusthan Samachar Vs State of Orissa and Others
Orissa High Court · (1978) 46 CLT 419
Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 2
High Courts17 Aug 1978Allowed
Radhika Charan Banerjee Vs Sambalpur Municipality and Others
Orissa High Court · AIR 1979 Ori 69 : (1978) 46 CLT 404
Constitution of India, 1950 — Article 226Orissa Municipal Act, 1950 — Section 273A, 274
High Courts17 Aug 1978Allowed
Babaji Charan Sahu Vs Netrananda Sahu and Others
Orissa High Court · AIR 1979 Ori 71 : (1978) 46 CLT 568
Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 8
High Courts17 Aug 1978Allowed
Mala Mohan Rao Vs The Principal, M.K.C.G. Medical College and Others
Orissa High Court · (1978) 46 CLT 408
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 177, 182, 419
High Courts17 Aug 1978Dismissed
Gangadhar Swain Vs State of Orissa and Others
Orissa High Court · (1978) 46 CLT 632
High Courts17 Aug 1978
Sri Natha Rout and Others Vs Biswanath Patra and Others
Orissa High Court · (1978) 46 CLT 427
Orissa Land Reforms Act, 1960 — Section 15, 21
High Courts17 Aug 1978
Ch. Seetharam Swamy, etc. Vs A. Satyanarayana and Others etc.
Orissa High Court · AIR 1979 Ori 74 : (1978) 46 CLT 415
Orissa Land Reforms (Amendment) Act, 1975 — Section 36A(3)Orissa Land Reforms Act, 1960 — Section 15, 36A
High Courts16 Aug 1978Dismissed
Industrial Development Corporation of Orissa Ltd. Vs Jajodia Overseas (Pvt.) Ltd.
Orissa High Court · AIR 1979 Ori 1 : (1978) 46 CLT 623
Arbitration Act, 1940 — Section 14(2), 30Limitation Act, 1963 — Article 119Orissa High Court Rules, 1948 — Rule 13, 3
High Courts16 Aug 1978
Madhusudan Saha and Another Vs State of Orissa
Orissa High Court · (1978) 46 CLT 430 : (1979) CriLJ 747
Essential Commodities Act, 1955 — Section 7Probation of Offenders Act, 1958 — Section 3, 4
High Courts16 Aug 1978Allowed
Ghanashyam Das and Others Vs Muralidhar and Others
Orissa High Court · AIR 1979 Ori 76 : (1978) 46 CLT 368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Aug 1978Allowed
Mahadev Kisan Vs State of Orissa
Orissa High Court · (1978) 46 CLT 373
Bihar and Orissa Excise Act, 1915 — Section 19, 47, 5, 5(1), 7(2)
High Courts11 Aug 1978Allowed
The Managing Committee, Mohavir Ucha Vidyapitha Vs Baishnab Charan Nayak and Others
Orissa High Court · (1978) 46 CLT 436
Constitution of India, 1950 — Article 226(1)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 18Orissa Education Act, 1969 — Section 10A
High Courts11 Aug 1978Partly Allowed
Anand Padhan and Others Vs Dhuba Mohanty and Others
Orissa High Court · AIR 1979 Ori 5 : (1978) 46 CLT 483
Orissa Land Reforms Act, 1960 — Section 67Transfer of Property Act, 1882 — Section 43
High Courts10 Aug 1978Allowed
Bhikshyakari Bisoi Vs State of Orissa and Others
Orissa High Court · (1978) 46 CLT 365
Orissa Education Act, 1969 — Section 10AOrissa Education Code — Rule 56, 6
High Courts10 Aug 1978Allowed
Hrudananda Patra and Another Vs Revenue Divisional Commissioner Central Division and Others
Orissa High Court · AIR 1979 Ori 13
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts10 Aug 1978Dismissed
Punjab National Bank Ltd. Vs Udyog Silpa Pvt. Ltd. and Others
Orissa High Court · AIR 1979 Ori 30 : (1978) 46 CLT 377
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 35
High Courts09 Aug 1978
Biswanath Das and Others Vs Ramesh Chandra Patnaik and Another
Orissa High Court · (1978) 46 CLT 593 : (1979) 1 LLJ 129
Constitution of India, 1950 — Article 311Contract Act, 1872 — Section 73Industrial Disputes Act, 1947 — Section 12, 2A, 3, 5
High Courts09 Aug 1978
Biswanath Das and Others Vs Ramesh Chandra Patnaik and Others
Orissa High Court · (1978) 46 CLT 593 : (1979) 1 LLJ 129
Constitution of India, 1950 — Article 311