High Courts04 Dec 1978
Jagannath Dash Vs State Bank of India and Others
Orissa High Court · (1979) 2 LLJ 131
Constitution of India, 1950 — Article 12, 226State Bank of India Act, 1955 — Section 43, 50
COURT ARCHIVE
Orissa High Court judgments, 1978
212 judgments · page 2 of 11
High Courts01 Dec 1978Dismissed
Anil Kumar Das Vs Orissa Cement Ltd.
Orissa High Court · (1979) 47 CLT 277
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 15, Order 26 Rule 4, Order 26 Rule 4(1)
High Courts01 Dec 1978Allowed
Gokulananda Mohanty and Others Vs Muralidhar Mallik
Orissa High Court · (1979) 47 CLT 244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 192, 192(2), 20(1)Penal Code, 1860 (IPC) — Section 147, 323, 379, 395, 436
High Courts30 Nov 1978Allowed
Orissa Road Transport Co. Ltd. Vs Sibananda Patnaik and Others
Orissa High Court · (1979) ACJ 45
Motor Vehicles Act, 1988 — Section 110D
High Courts30 Nov 1978Allowed
Orissa Road Transport Company Limited Vs Sibananda Patnaik and Others
Orissa High Court · (1979) 47 CLT 368
Motor Vehicles Act, 1988 — Section 110D, 110D(1)Orissa High Court Order, 1948 — Article 4
High Courts28 Nov 1978Allowed
P. Venkata Rao Vs District Judge and Another
Orissa High Court · (1979) 47 CLT 401
Constitution of India, 1950 — Article 311, 311(2)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 32
High Courts27 Nov 1978Allowed
Narayan Das Vs State of Orissa
Orissa High Court · (1979) 47 CLT 52
Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(4), 16(1), 19(7)Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9
High Courts22 Nov 1978Allowed
State of Orissa Vs Goti Lachhumu Dora
Orissa High Court · (1979) 47 CLT 312
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 300, 300(2), 302, 323, 325
High Courts21 Nov 1978Allowed
State of Orissa Vs Ratnakar Sahu
Orissa High Court · (1979) 47 CLT 439
Penal Code, 1860 (IPC) — Section 291, 294, 300, 302, 304
High Courts17 Nov 1978Allowed
Sreedhar Pani and Others Vs State of Orissa and Others
Orissa High Court · AIR 1979 Ori 55 : (1979) 47 CLT 98
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Nov 1978Allowed
Salicharan Bisi Vs Sukanti Pujhari and Another
Orissa High Court · AIR 1979 Ori 78 : (1979) 47 CLT 177
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts17 Nov 1978Dismissed
Madga @ Lusu @ Chandramohan Majhi Vs The State
Orissa High Court · (1979) 47 CLT 197
Penal Code, 1860 (IPC) — Section 302, 84
High Courts16 Nov 1978Allowed
Rameswar Patra and Others Vs The State
Orissa High Court · (1979) 47 CLT 171
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 60, 61Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Nov 1978Allowed
Rabindra Nath Mohanty and Others Vs State Transport Appellate Tribunal and Others
Orissa High Court · AIR 1979 Ori 133
Motor Vehicles Act, 1939 — Section 134(2), 63(7), 64(1), 64(2)Orissa Tourist Vehicles Rules, 1940 — Rule 78, 78A, 79Orissa Tourist Vehicles Rules, 1967 — Rule 3(1), 3(2), 3(3), 3(4), 3(8)
High Courts14 Nov 1978Dismissed
Trilochan Jena Vs Bhagabat Jena
Orissa High Court · (1979) 47 CLT 194
High Courts10 Nov 1978Allowed
Fakir Majhi and Another Vs Bhagirathi Majhi and Another
Orissa High Court · (1979) 47 CLT 94
High Courts09 Nov 1978Dismissed
Jogendra Mohanty Vs State of Orissa and Others
Orissa High Court · (1979) 47 CLT 73
High Courts08 Nov 1978Dismissed
Sudarsan Swain Vs State of Orissa
Orissa High Court · (1979) 47 CLT 233
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 437, 496Penal Code, 1860 (IPC) — Section 114, 326, 447
High Courts07 Nov 1978Allowed
Smt. Savitri Sahuani and Another Vs Maguni Sahu
Orissa High Court · (1979) 47 CLT 103
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2)Penal Code, 1860 (IPC) — Section 380
High Courts02 Nov 1978Dismissed
Harikishandas Bajoria and Another Vs E.I.D. Parry Ltd. and Others
Orissa High Court · AIR 1979 Ori 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Article 98