High Courts25 Jul 1973

Ramchandra Agarwal and Others Vs State of Orissa

Orissa High Court · (1973) 39 CLT 915

Criminal Procedure Code, 1898 (CrPC) — Section 367(2), 439, 439(2), 439(6), 561AForward Contracts (Regulation) Act, 1952 — Section 20Probation of Offenders Act, 1958 — Section 11, 18, 19, 3, 4
High Courts23 Jul 1973

Ganesh Sethi Vs State of Orissa

Orissa High Court · (1973) 39 CLT 941

Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 411