Arakhita Swain Vs State of Orissa
Orissa High Court · (1973) 39 CLT 1263
COURT ARCHIVE
288 judgments · page 5 of 15
Orissa High Court · (1973) 39 CLT 1263
Orissa High Court · (1973) 39 CLT 1191
Orissa High Court · AIR 1974 Ori 85 : (1973) 39 CLT 1043
Orissa High Court · (1973) 39 CLT 1150
Orissa High Court · (1973) 39 CLT 1082
Orissa High Court · AIR 1974 Ori 6
Orissa High Court · AIR 1974 Ori 165 : (1973) 39 CLT 1164
Orissa High Court · (1973) 39 CLT 1037
Orissa High Court · (1973) 39 CLT 1080 : (1974) 97 ITR 701
Orissa High Court · (1973) 39 CLT 1019
Orissa High Court · (1973) 39 CLT 998
Orissa High Court · (1973) 39 CLT 1073
Orissa High Court · (1974) 40 CLT 41
Orissa High Court · AIR 1974 Ori 98 : (1973) 39 CLT 1256
Orissa High Court · (1973) 39 CLT 1205
Orissa High Court · (1973) 39 CLT 1112
Orissa High Court · (1973) 39 CLT 1221 : (1974) CriLJ 217
Orissa High Court · AIR 1974 Ori 166 : (1973) 39 CLT 1005
Orissa High Court · AIR 1974 Ori 101 : (1973) 39 CLT 961
Orissa High Court · AIR 1974 Ori 51 : (1973) 39 CLT 1100