High Courts23 Nov 1960Dismissed
Subudhi Padhan Vs Raghu Bhuvan
Orissa High Court · AIR 1962 Ori 40
Evidence Act, 1872 — Section 32(3), 65, 74(2), 90
COURT ARCHIVE
Orissa High Court judgments, 1960
201 judgments · page 2 of 11
High Courts23 Nov 1960Dismissed
Gopal Charan Laha and Others Vs Daitary Nandy and Others
Orissa High Court · AIR 1961 Ori 167
Constitution of India, 1950 — Article 19(1)
High Courts22 Nov 1960Dismissed
The State Vs Adwaita Behera and Others
Orissa High Court · (1961) 27 CLT 367
Penal Code, 1860 (IPC) — Section 146, 147, 149, 214, 302
High Courts21 Nov 1960Dismissed
The State of Orissa Vs Bandmali Babu
Orissa High Court · (1961) 27 CLT 164
Defence of India Act, 1971 — Section 19(1)Land Acquisition Act, 1894 — Section 23, 23(1), 34Land Acquisition Rules — Rule 23
High Courts18 Nov 1960
Sharfuddin Vs Sirajuddin and Another
Orissa High Court · AIR 1961 Ori 121 : (1961) 27 CLT 23 : (1961) CriLJ 133
Criminal Procedure Code, 1898 (CrPC) — Section 145(5), 146, 146(5), 517, 518
High Courts18 Nov 1960
Trilochan Das and Others Vs The State
Orissa High Court · (1961) CriLJ 136
Criminal Procedure Code, 1898 (CrPC) — Section 383, 397
High Courts17 Nov 1960Allowed
State of Orissa Vs Smt. Rai Ratna Prabha Devi
Orissa High Court · AIR 1961 Ori 161
Constitution of India, 1950 — Article 363(1)
High Courts17 Nov 1960Dismissed
Raj Kumar Narasingh Pratap Singh Deo Vs The State of Orissa and Another
Orissa High Court · AIR 1962 Ori 60
High Courts17 Nov 1960Dismissed
Mayurbhanj State Bank Vs Bhabatosh Das and Others
Orissa High Court · AIR 1961 Ori 178
Evidence Act, 1872 — Section 101Registration Act, 1908 — Section 58, 59, 60Transfer of Property Act, 1882 — Section 3, 59
High Courts15 Nov 1960Allowed
Nityananda Bakshy and Another Vs Banamali Bakshy and Others
Orissa High Court · AIR 1962 Ori 1
Contract Act, 1872 — Section 69, 70
High Courts15 Nov 1960Allowed
Somanath Dani and Others Vs Shri Gopal Jew Mohaparvu and Another
Orissa High Court · AIR 1961 Ori 105
High Courts09 Nov 1960Allowed
Kanduri Maharana Vs Banchhu Maharana and Others
Orissa High Court · AIR 1961 Ori 203
Partition Act, 1893 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts08 Nov 1960Dismissed
State of Orissa Vs Netrananda Mohapatra
Orissa High Court · AIR 1962 Ori 4
Trusts Act, 1882 — Section 3, 63
High Courts05 Nov 1960Dismissed
Indian Chemical Products Vs State of Orissa and Another
Orissa High Court · AIR 1961 Ori 188 : (1962) 32 CompCas 908
Companies Act, 1913 — Section 38 , 39Government of India Act, 1935 — Section 290AStates Merger (Governors Provinces) Order, 1949 — Article 5
High Courts04 Nov 1960Dismissed
State of Orissa Vs Gelli Dei and Another
Orissa High Court · (1961) 27 CLT 59
Criminal Procedure Code, 1898 (CrPC) — Section 342Opium Act, 1878 — Section 9Opium Laws (Amendment) Act, 1957 — Section 3, 9
High Courts04 Nov 1960
M.A. Tullock and Co. Ltd. Vs The State of Orissa
Orissa High Court · (1961) 12 STC 278
Orissa Sales Tax Act, 1947 — Section 23(3)(a)(b), 5(2)(a)(ii)
High Courts04 Nov 1960Allowed
Jagannath Samantra Vs Sudarsan Das and Others
Orissa High Court · AIR 1961 Ori 140
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 13, Order 26 Rule 14
High Courts04 Nov 1960Dismissed
State of Orissa Vs Chandan Tola
Orissa High Court · (1961) 27 CLT 74
Bihar and Orissa Excise Act, 1915 — Section 55Criminal Procedure Code, 1898 (CrPC) — Section 103, 367Opium Act, 1878 — Section 9
High Courts03 Nov 1960Dismissed
Udekar Vs Chandra Sekhar Sahu and Others
Orissa High Court · AIR 1961 Ori 111 : (1961) 27 CLT 43
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 20 Rule 18, 11
High Courts28 Oct 1960Dismissed
Banchhanidhi Giri and Others Vs Mst. Jema and Others
Orissa High Court · AIR 1962 Ori 48