High Courts10 Jan 1956
Bhima Shaw and Others Vs The State
Orissa High Court · AIR 1956 Ori 177 : (1956) 22 CLT 317 : (1956) CriLJ 1208
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110, 164, 337, 342(1)Evidence Act, 1872 — Section 114, 24, 30, 54, 9Penal Code, 1860 (IPC) — Section 395, 400
