High Courts09 Mar 1956Allowed
Jadumoni Mangaraj Vs Sarat Chandra Das
Orissa High Court · AIR 1956 Ori 209 : (1956) 22 CLT 195 : (1956) CriLJ 1419
Criminal Procedure Code, 1898 (CrPC) — Section 148, 344, 544
COURT ARCHIVE
Orissa High Court judgments, 1956
104 judgments · page 5 of 6
High Courts09 Mar 1956Dismissed
Silda Majhi and Others Vs Anadi Majhi and Others
Orissa High Court · (1956) 22 CLT 516
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 41, 47
High Courts05 Mar 1956
Artatran Mahasuara and Others Vs State of Orissa
Orissa High Court · AIR 1956 Ori 129 : (1956) 22 CLT 351 : (1956) CriLJ 909
Criminal Procedure Code, 1898 (CrPC) — Section 167, 167(2), 170, 171, 173
High Courts01 Mar 1956
Tek Chand Vs Ram Chand
Orissa High Court · (1956) 22 CLT 265
Displaced Persons (Debts Adjustment) Act, 1951 — Section 32Limitation Act, 1963 — Section 14, 2(6), 29(1)
High Courts29 Feb 1956
Hari Panda and Others Vs State of Orissa
Orissa High Court · AIR 1956 Ori 212 : AIR 1956 Ori 20(1) : (1956) 22 CLT 247 : (1956) CriLJ 1421
Criminal Procedure Code, 1898 (CrPC) — Section 162, 290, 367Evidence Act, 1872 — Section 11, 114, 14, 15, 3Penal Code, 1860 (IPC) — Section 143, 379
High Courts21 Feb 1956Dismissed
Kailash Chandra and Others Vs Kulamani Chakra
Orissa High Court · AIR 1956 Ori 210 : (1955) 21 CLT 199
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts17 Feb 1956Allowed
Chintamoni Padhan and Others Vs Paika Samal and Others
Orissa High Court · AIR 1956 Ori 136
Civil Procedure Code, 1908 (CPC) — Section 11, 13, 2(6)Limitation Act, 1908 — Article 14, 142
High Courts17 Feb 1956Dismissed
Bhuyan Shyam Sunder Mohapatra and Another Vs Ch. Nilakantha Das and Others
Orissa High Court · AIR 1956 Ori 165 : (1956) 22 CLT 337
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 151, 152, 153Limitation Act, 1908 — Article 181, 6Transfer of Property Act, 1882 — Section 52 , 73
High Courts15 Feb 1956Dismissed
Harishankar Lath and Others Vs General Merchants Ltd.
Orissa High Court · AIR 1956 Ori 186
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10 , Order 30 Rule 10
High Courts14 Feb 1956Dismissed
Raghu Nath Ray Vs Nityananda Sahu and Others
Orissa High Court · AIR 1956 Ori 175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7Orissa House Rent Control Act, 1947 — Section 13, 5
High Courts02 Feb 1956Dismissed
Bharat Sahu and Another Vs Gadadhar Ramanuj Das and Others
Orissa High Court · AIR 1956 Ori 128
Transfer of Property Act, 1882 — Section 106, 8
High Courts01 Feb 1956Dismissed
Shew Bhagavan Shewratna and Another Vs The Sales Tax Officer and Another
Orissa High Court · AIR 1956 Ori 145 : (1956) 22 CLT 208 : (1956) 7 STC 645
Constitution of India, 1950 — Article 246, 286, 286(2)Orissa Sales Tax Act, 1947 — Section 5(2)
High Courts31 Jan 1956Allowed
Bibuni Bewa Vs Padmanav Swain and Others
Orissa High Court · AIR 1956 Ori 105
Partition Act, 1893 — Section 4
High Courts30 Jan 1956Dismissed
Triumala Bhaskara Rao Naidu Vs Panasa Narayanamma and Another
Orissa High Court · AIR 1956 Ori 124 : (1956) 22 CLT 309
General Clauses Act, 1897 — Section 3Limitation Act, 1908 — Section 14, 2(7)Penal Code, 1860 (IPC) — Section 52
High Courts30 Jan 1956
Madan Mohan Mohapatra and Others Vs The State
Orissa High Court · AIR 1956 Ori 171 : (1956) 22 CLT 145 : (1956) CriLJ 1083
Criminal Procedure Code, 1898 (CrPC) — Section 225, 233, 234, 367, 537Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 148, 149, 326
High Courts19 Jan 1956Dismissed
Dhanapati Das and Others Vs Mahadevlal Agarwala
Orissa High Court · (1956) 22 CLT 287
Central Provinces Land Revenue Act, 1881 — Section 203, 77
High Courts16 Jan 1956
RAMAKRISHNA DEO Vs AGRICULTURAL Income Tax OFFICER.
Orissa High Court · (1956) 30 ITR 248
Constitution of India, 1950 — Article 226
High Courts16 Jan 1956Allowed
Sri Ramkrishna Deo Vs The Agricultural Income Tax Officer and Others
Orissa High Court · (1956) 22 CLT 116
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 41(1), 41(2)Orissa Agricultural Income Tax Act, 1947 — Section 13, 13(3)
High Courts12 Jan 1956Dismissed
Gangadhar Patra and Another Vs Dolgovinda Sahu and Another
Orissa High Court · AIR 1956 Ori 193 : (1956) 22 CLT 270
Limitation Act, 1908 — Section 19, 6, 9
High Courts10 Jan 1956Partly Allowed
Prasanna Kumar Das and Others Vs State of Orissa
Orissa High Court · AIR 1956 Ori 114
Constitution of India, 1950 — Article 14, 162Land Acquisition Act, 1894 — Section 11, 17(4), 4, 6, 9