High Courts18 Jan 1955Dismissed

Kulamani Hota Vs Parbati Debi

Orissa High Court · AIR 1955 Ori 77 : (1955) 21 CLT 507

Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(2), 2(4)
High Courts13 Jan 1955

The State Vs Sadasiba Naik

Orissa High Court · (1955) 21 CLT 176

Criminal Procedure Code, 1898 (CrPC) — Section 236, 342, 476Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 191, 193, 302
High Courts12 Jan 1955Dismissed

Banchhanidhi Sahu Vs The State

Orissa High Court · (1955) 21 CLT 144

Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 25