High Courts01 Mar 1955Dismissed
Jagabandhu Samantroy Vs Iswar Pratap and Another
Orissa High Court · (1956) 22 CLT 30
Orissa Tenancy (Amendment) Act, 1946 — Section 236, 236(1), 3, 4
COURT ARCHIVE
Orissa High Court judgments, 1955
113 judgments · page 5 of 6
High Courts28 Feb 1955
SRI RAMCHANDRA MARDARAJ DEO Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1955) 28 ITR 136
Income Tax Act, 1961 — Section 34, 66(1)
High Courts28 Feb 1955
Ramchandra Mardaraj Vs Commr. of Income Tax
Orissa High Court · AIR 1955 Ori 106 : (1955) 21 CLT 555
Income Tax Act, 1922 — Section 34
High Courts25 Feb 1955Dismissed
P. Raghunadha Rao Vs The State of Orissa and Another
Orissa High Court · AIR 1955 Ori 113
Constitution of India, 1950 — Article 15, 16, 29, 309, 316Government of India Act, 1935 — Section 265Orissa Administrative Service and the Orissa Subordinate Administrative Service (Recruitment) Rules, 1950 — Rule 5
High Courts25 Feb 1955
Ramachandra Mardaraj Deo Vs Commissioner of Income Tax
Orissa High Court · AIR 1955 Ori 116 : (1955) 27 ITR 667
Income Tax Act, 1922 — Section 15A, 2(6AA)
High Courts23 Feb 1955Allowed
Ahmed and Others Vs The State of Orissa and Others
Orissa High Court · AIR 1955 Ori 184 : (1955) 21 CLT 189
Constitution of India, 1950 — Article 304
High Courts22 Feb 1955Dismissed
Gadadhar Sahani Vs Nabakishore Das
Orissa High Court · (1955) 21 CLT 398
High Courts22 Feb 1955Allowed
Chintamoni Sahu Vs Cuttack Municipality
Orissa High Court · AIR 1955 Ori 175 : (1955) 21 CLT 192
Constitution of India, 1950 — Article 265Orissa Municipal Act, 1950 — Section 131, 131(1), 290(7)
High Courts21 Feb 1955Allowed
Hari Jali and Others Vs State of Orissa and Others
Orissa High Court · AIR 1956 Ori 20 : (1955) 21 CLT 275
Orissa Estates Abolition Act, 1951 — Section 18, 3(1), 5, 5(1)
High Courts14 Feb 1955
Dibakar Sadangi Vs The State
Orissa High Court · (1955) 21 CLT 451
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1955
Patny and Co. Vs The Commr. of Income Tax
Orissa High Court · AIR 1956 Ori 147 : (1955) 28 ITR 414
Contract Act, 1872 — Section 49, 50Income Tax Act, 1922 — Section 4(1), 66(1)
High Courts04 Feb 1955Dismissed
Jagabandhu Sahu Vs Surendranath Bhuyan
Orissa High Court · (1955) 21 CLT 395
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts02 Feb 1955Dismissed
Ram Chandra Rout and Others Vs Kanduri Charan Jena and Others
Orissa High Court · (1955) 21 CLT 154
High Courts01 Feb 1955Allowed
Sri Sri Sri Vikram Deo Varma and after him Sri Sri Sri Krishna Deo through his next friend, Sri S.T. Mirani, Collector of Koraput Vs Appanna Padhy and after him Ammanna Padhiani and Others
Orissa High Court · (1955) 21 CLT 250
High Courts31 Jan 1955Allowed
Allavarapu Ammayamma Vs Chapadhar Chowdhury
Orissa High Court · (1955) 21 CLT 364
High Courts31 Jan 1955
Sivaram Muni and Others Vs Bhubani Biswal
Orissa High Court · (1955) 21 CLT 202
Constitution of India, 1950 — Article 226Orissa Tenants Protection Act, 1948 — Section 7
High Courts27 Jan 1955
Narendranath Mohapatra and Others Vs Jogendranath Rout
Orissa High Court · AIR 1956 Ori 32
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts25 Jan 1955Dismissed
Sri Giridhari Jiu Thakur Vs Srimati Satyabhama Dei and Others
Orissa High Court · (1955) 21 CLT 187
Limitation Act, 1963 — Article 134B
High Courts25 Jan 1955Dismissed
Bachulal and Co. Vs Commr. of Income Tax
Orissa High Court · AIR 1955 Ori 83 : (1955) 27 ITR 587
Income Tax Act, 1922 — Section 66(1), 66(3)
High Courts25 Jan 1955
Moni Dei Vs Hadibandhu Patra and Another
Orissa High Court · AIR 1955 Ori 73 : (1955) 21 CLT 116
Hindu Womens Right to Property Act, 1937 — Section 2, 3, 3(1), 3(2), 4