High Courts04 Feb 1949Allowed
Ratnakar Ray and Others Vs Kulamoni Roy and Others
Orissa High Court · AIR 1951 Ori 266
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, Order 9 Rule 9(2)
COURT ARCHIVE
Orissa High Court judgments, 1949
66 judgments · page 4 of 4
High Courts25 Jan 1949Dismissed
Banchhanidhi Samantrai Vs Lachminarain Agarwala
Orissa High Court · AIR 1950 Ori 250
Orissa House Rent Control Act, 1947 — Section 13, 5Orissa House Rent Control Order, 1942 — Section 13Transfer of Property Act, 1882 — Section 105, 106, 110
High Courts20 Jan 1949Dismissed
Giridhari Mohanty Vs Abdul Khan and Others
Orissa High Court · AIR 1951 Ori 41
Orissa Tenancy (Amendment) Act, 1938 — Section 31Orissa Tenancy Act, 1913 — Section 212, 74Transfer of Property Act, 1882 — Section 100, 52
High Courts17 Jan 1949Allowed
Bira Naik and Another Vs Mahanta Sidhakamal Nayan Ramanuj Das
Orissa High Court · AIR 1951 Ori 300
Orissa Tenancy Act, 1913 — Section 225Transfer of Property Act, 1882 — Section 76Trusts Act, 1882 — Section 90, 95
High Courts10 Jan 1949Dismissed
Krishna Chandra Gajapati Narayan Deo Vs Rokkam Venkatapparao Dora
Orissa High Court · AIR 1951 Ori 268
High Courts05 Jan 1949Allowed
Bhagabat Charan Jena and Others Vs Ram Narayan Mohanty
Orissa High Court · AIR 1951 Ori 271