High Courts11 May 1949Dismissed
Bansidhar Nanda and Others Vs Shyamsundar Nath Suthu
Orissa High Court · AIR 1951 Ori 273
Orissa Tenancy (Amendment) Act, 1938 — Section 237, 31B
COURT ARCHIVE
Orissa High Court judgments, 1949
66 judgments · page 3 of 4
High Courts11 May 1949
Narasingh Charan Mohapatra Vs Radhakanta Mohapatra
Orissa High Court · AIR 1951 Ori 132
Transfer of Property Act, 1882 — Section 126
High Courts29 Apr 1949Allowed
Subarna Bissoiani Vs Arjuno Bissoi
Orissa High Court · AIR 1951 Ori 337
Evidence Act, 1872 — Section 101, 102, 103, 32, 50Registration Act, 1908 — Section 49
High Courts28 Apr 1949Dismissed
Brajraj Ramanuj Das Vs Ajiman Nisa Bibi
Orissa High Court · AIR 1950 Ori 19
High Courts25 Apr 1949Allowed
Narendra Kishore Das Vs Banamali Sahu Dibakar Sahu Firm
Orissa High Court · AIR 1951 Ori 312
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(3), Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13
High Courts25 Apr 1949
Balkrishna Nanda and Another Vs Ramchandra Bhuyan and Another
Orissa High Court · AIR 1952 Ori 175
Orissa Tenancy Act, 1913 — Section 100, 193, 57
High Courts20 Apr 1949Allowed
Gopinath Jiew and Others Vs The Comr. of Hindu Religious Endowments and Another
Orissa High Court · AIR 1951 Ori 339
Civil Procedure Code, 1908 (CPC) — Section 10Orissa Hindu Religious Endowments (Amendment) Act, 1947 — Section 3(1)
High Courts18 Apr 1949Dismissed
Sudhu Kumbhar Vs The King
Orissa High Court · AIR 1951 Ori 354
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 304, 86
High Courts31 Mar 1949Dismissed
Tirthabasi Ghose and Others Vs Bhuyani Trinayani Dasi
Orissa High Court · AIR 1951 Ori 306
Civil Procedure Code, 1908 (CPC) — Section 38Transfer of Property Act, 1882 — Section 52
High Courts31 Mar 1949
K. Joggayya Vs King
Orissa High Court · AIR 1951 Ori 142
Penal Code, 1860 (IPC) — Section 340, 342, 366
High Courts25 Mar 1949Dismissed
Puro Goudo and Others Vs Sri Uday Pratap Singh Deo
Orissa High Court · AIR 1952 Ori 223
High Courts11 Mar 1949Allowed
Mahadev Ganga Prasad Vs Gouri Shankar Sanganaria
Orissa High Court · AIR 1950 Ori 42
Contract Act, 1872 — Section 229, 234, 37, 39, 63Evidence Act, 1872 — Section 92Sales of Goods Act, 1930 — Section 17, 41
High Courts08 Mar 1949Dismissed
Brajasundar Deb Vs Binode Rout and Others
Orissa High Court · AIR 1951 Ori 240
Civil Procedure Code, 1908 (CPC) — Section 60(1)Orissa Tenancy Act, 1913 — Section 117(3), 192, 232, 28, 3(23)
High Courts08 Mar 1949Allowed
Maheswar Naik and Others Vs Tikayet Sailendra Narayan Bhanj Deo
Orissa High Court · AIR 1951 Ori 327
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 18Evidence Act, 1872 — Section 35, 90
High Courts03 Mar 1949Allowed
Giridhari Dhal Vs Hrushikesh Roy and Others
Orissa High Court · AIR 1952 Ori 176
Orissa Tenancy Act, 1913 — Section 252
High Courts03 Mar 1949Allowed
Udayanarayan Pati and Others Vs Radhashyam Mangaraj Mahapatra and Others
Orissa High Court · AIR 1950 Ori 36
Evidence Act, 1872 — Section 144Orissa Tenancy Act, 1913 — Section 199, 212, 212(2), 74Transfer of Property Act, 1882 — Section 52
High Courts01 Mar 1949Allowed
Balaram Rai and Others Vs Mt. Ichha Patrani and Others
Orissa High Court · AIR 1950 Ori 225
High Courts22 Feb 1949Allowed
The Province of Orissa and Another Vs Durjodhan Das Gaontia and Others
Orissa High Court · AIR 1951 Ori 342
Central Provinces Tenancy Act, 1898 — Section 56, 58, 97Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Limitation Act, 1908 — Article 120
High Courts21 Feb 1949Dismissed
Sri Krishna Chandra Gajpati Narayan Deo Vs K. Hanumantha Rao
Orissa High Court · AIR 1950 Ori 241
Contract Act, 1872 — Section 211 , 212Limitation Act, 1908 — Article 90