Tribunals and Commissions21 Feb 2003Appeal allowed.
LIFE INSURANCE CORPORATION OF INDIAAppella Vs V.BABU NAIDU
National Consumer Disputes Redressal Commission · 2004 1 CPC 203 : 2004 1 CPJ 42
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 915 of 1,389
Tribunals and Commissions21 Feb 2003Complaint disposed of
POOJA CHADHA Vs PUNJAB TECHNICAL UNIVERSITY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 51
Tribunals and Commissions21 Feb 2003Appeal allowed
NATHO SINGH RANA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 92 : 2004 1 CLT 383
Tribunals and Commissions21 Feb 2003Appeal No. 522/1998 allowed
CHUVAL CONSUMER PROTECTION SOC. Vs Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 425
Tribunals and Commissions21 Feb 2003Appeal disposed of
DIVISIONAL MANAGER, LIC OF INDIA Vs V.JEYAMANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 566
Tribunals and Commissions21 Feb 2003Appeal allowed
Sk.Illias Vs CO-OPERATIVE FOR AMERICAN RELIEF EVERYWHERE (CARE)
National Consumer Disputes Redressal Commission · 2003 4 CPJ 639
Tribunals and Commissions20 Feb 2003Appeal allowed
Life Insurance Corporation of India Vs DEWANTI KUWAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 558
Tribunals and Commissions20 Feb 2003Appeal disposed of
W.B.S.E.B. Vs KONA IRON And STEEL CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 643
Tribunals and Commissions19 Feb 2003Appeal dismissed
ZUARI AGRO CHEMICALS LTD. Vs P.MALLA REDDY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 161 : 2004 1 CPR 386
Tribunals and Commissions19 Feb 2003Appeal dismissed
T.G.VASANTHA GUPTHAAppella Vs ADDAGALLA SESHAPANI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 146 : 2004 1 CPR 335
Tribunals and Commissions19 Feb 2003Revision Petition dismissed
R.C.RAJESHEKAR Vs ANIL HARIDASS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 86
Tribunals and Commissions19 Feb 2003Appeals dismissed
L.I.C. MUTUAL FUND Vs KASHMIRAN MATHUR
National Consumer Disputes Redressal Commission · 2003 1 CPR 677 : 2003 2 CPJ 243
Tribunals and Commissions19 Feb 2003Appeal partly allowed
SECRETARY, TELECOMMUNICATIONS, NEW DELHI Vs K.B.RANGACHARI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 569
Tribunals and Commissions18 Feb 2003Revision Petition allowed
BINDUVIKAS ERECTORS PVT. LTD. Vs NAND KUMAR DATTAJIRAO PATIL
National Consumer Disputes Redressal Commission · 2003 2 CLT 572 : 2003 2 CPJ 25 : 2003 4 CPJ 52 : 2004 1 CPC 82
Tribunals and Commissions18 Feb 2003Revision Petition allowed
PRAMOD KUMAR MANDOLI Vs BHOPAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CPC 499 : 2004 3 CPJ 67
Tribunals and Commissions18 Feb 2003Revision Petition dismissed
L.I.C. Of India Vs MOHINDER KAUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 30
Tribunals and Commissions18 Feb 2003Appeal dismissed
PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED Vs V.MASILAMANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 225
Tribunals and Commissions17 Feb 2003Appeals dismissed
PRADEEP KAYAL Vs BALCHAND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 144
Tribunals and Commissions17 Feb 2003
Y.RAVAL And CO. Vs HASMUKHBHAI N. SHAH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 630
Tribunals and Commissions17 Feb 2003Appeal disposed of
GENERAL MANAGER, TELECOM Vs SCHEDULED TRIBES DEVP. FINANCE CO-OP. CORPN. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 657