Tribunals and Commissions14 Feb 2003Appeal allowed.
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIAAppella Vs KOLLI VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 2004 1 CPJ 78 : 2004 1 CPR 333
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 916 of 1,389
Tribunals and Commissions14 Feb 2003Complaint dismissed
RADHEY SHYAM VERMA Vs U.P. Financial Corporation
National Consumer Disputes Redressal Commission · 2003 2 CPJ 49
Tribunals and Commissions14 Feb 2003Revision Petition dismissed
National Insurance Co. Ltd. Vs PRAKASH SHAH
National Consumer Disputes Redressal Commission · 2003 2 CPR 40 : 2004 1 CPC 188 : 2004 1 CPJ 7
Tribunals and Commissions14 Feb 2003Revision Petition allowed
HAJI BASHIR AHMAD Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 555 : 2003 3 CPJ 22 : 2004 1 CLT 510
Tribunals and Commissions14 Feb 2003Complaint partly allowed
S.Krishna Vs S.Malla Reddy
National Consumer Disputes Redressal Commission · 2003 3 CLT 611 : 2003 4 CPJ 271 : 2004 1 CPR 215
Tribunals and Commissions14 Feb 2003Appeal dismissed with costs
GENERAL MANAGER, TELECOM Vs M.Krishnan
National Consumer Disputes Redressal Commission · 2003 2 CLT 512 : 2003 2 CPJ 312 : 2003 2 CPR 93 : 2009 3 CPC 246 : 2009 5 CTC 62
Tribunals and Commissions14 Feb 2003Complaint partly allowed
P.SUDHAKAR Vs GOWRI GOPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 329
Tribunals and Commissions14 Feb 2003Appeal dismissed
Union of India Vs N.V.S.L. NARASIMHAM
National Consumer Disputes Redressal Commission · 2003 4 CPJ 387
Tribunals and Commissions14 Feb 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs MAHESWARA AGENCIES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 490 : 2004 1 CLT 6 : 2004 1 CPR 214
Tribunals and Commissions14 Feb 2003Appeal dismissed
MANSUKHBHAI GANDABHAI PATEL Vs JAGDISHBHAI MAVJIBHAI PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 623
Tribunals and Commissions14 Feb 2003Appeal disposed of
Life Insurance Corporation of India Vs BIRESH KUMAR SINHA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 626 : 2004 1 CLT 232
Tribunals and Commissions13 Feb 2003Complaint dismissed
HARI PRASAD CHUNKAI Vs MANNULAL JAGANNATH TRUST HOSPITAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 15
Tribunals and Commissions13 Feb 2003Revision Petition allowed
Madhya Pradesh Financial Corporation Vs RAJU LAL TAMRAKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 88
Tribunals and Commissions13 Feb 2003
MANAGING DIRECTOR, ROHINI HOSPITAL Vs L.SUNIL REDDY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 299
Tribunals and Commissions13 Feb 2003Appeal dismissed
SHANTADURGA GRAM SEVAK SOCIETY Vs PADNABH PRABHUDESAI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 338 : 2003 3 CPR 342
Tribunals and Commissions13 Feb 2003Appeal dismissed
KUM. CH. JAYALAXMI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 538
Tribunals and Commissions11 Feb 2003Appeal disposed of
LODHA DEVELOPERS (P) LTD. Vs SUSHMA SUHAS SHEDGE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 220 : 2004 1 CPR 122
Tribunals and Commissions11 Feb 2003Appeal allowed
GAUTAM R.PATEL Vs CHAIRMAN, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 2 CPJ 421 : 2003 2 CPR 488
Tribunals and Commissions11 Feb 2003Appeal partly allowed
GANGADHARAN Vs K.A.Abdul Salam
National Consumer Disputes Redressal Commission · 2003 4 CPJ 633
Tribunals and Commissions10 Feb 2003Appeal disposed of
RAJINDER SINGH MAAN Vs Chanan Singh
National Consumer Disputes Redressal Commission · 2003 4 CPJ 250