Tribunals and Commissions06 Feb 2003Dismissed
NATIONAL INSURANCE CO LTD Vs VIBGYOR STRUCTURAL CONSTRUCTION PVT LTD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 918 of 1,389
Tribunals and Commissions06 Feb 2003Complaint dismissed
MANOJ PAUL Vs GULF AIR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 219
Tribunals and Commissions06 Feb 2003Ordered accordingly
SHELL BHARGAVA-/ Vs RAJASTHAN AVASAN MANDAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 603
Tribunals and Commissions05 Feb 2003Appeal allowed
KESHAV GOVIND LELE Vs BANK MANAGER, BANK OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 2003 3 CLT 519 : 2003 3 CPR 200 : 2003 4 CPJ 35
Tribunals and Commissions05 Feb 2003Complaint allowed
MOTILAL KHAITAN Vs REGIONAL MANAGER/BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 372
Tribunals and Commissions05 Feb 2003Appeal dismissed
BHARTIBEN DAHYABHAI PATEL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 461 : 2004 2 CPR 505
Tribunals and Commissions05 Feb 2003Appeal allowed
CHAIRMAN, OFFICE OF THE INDIAN AIRLINES LTD. Vs HASMUKHRAY SHANTILAL VADODARIA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 465
Tribunals and Commissions05 Feb 2003Ordered accordingly
HARDEV SINGH Vs Tata Engineering and Locomotive Company Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 489
Tribunals and Commissions04 Feb 2003Appeal dismissed
B.S.E.S. Vs Banwari Lal
National Consumer Disputes Redressal Commission · 2003 3 CPJ 28
Tribunals and Commissions04 Feb 2003Appeal allowed
K.S.E.B. Vs Madhavan Nair
National Consumer Disputes Redressal Commission · 2005 1 CPJ 457
Tribunals and Commissions03 Feb 2003Ordered accordingly
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VOLTAS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 146
Tribunals and Commissions03 Feb 2003Appeal allowed
SHARDA DEVI Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 201
Tribunals and Commissions03 Feb 2003Complaint dismissed
ANJANA VERMA Vs ASHOK KUMAR THAKUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 210 : 2003 2 CPR 475 : 2003 3 CLT 181
Tribunals and Commissions03 Feb 2003Appeal partly allowed
MANAGER, LIC MUTUAL FUND Vs GUDIPUDI RAMAIAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 299
Tribunals and Commissions01 Feb 2003Appeals dismissed
PUNJABI NURSING HOME Vs KAILASH MARODIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 194
Tribunals and Commissions31 Jan 2003Revision Petition dismissed
K.G.KRISHNAN Vs PRAVEEN KUMAR (MINOR)
National Consumer Disputes Redressal Commission · 2003 2 CPC 69 : 2003 2 CPJ 125 : 2003 2 CPR 38
Tribunals and Commissions31 Jan 2003Revision Petition allowed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs R.K.Gupta
National Consumer Disputes Redressal Commission · 2003 3 CLT 487 : 2003 4 CPJ 23
Tribunals and Commissions31 Jan 2003Appeal allowed
SENIOR MANAGER, CANARA BANK Vs DEEPAK KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 568
Tribunals and Commissions31 Jan 2003Dismissed
RAVI RAGHAVA CHIT FUNDS AND FINANCE Vs BODDULA RAJASTHAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 112
Tribunals and Commissions31 Jan 2003Appeal dismissed
BHARAT OVERSEAS Vs AIR LINK
National Consumer Disputes Redressal Commission · 2003 3 CLT 580 : 2003 4 CPJ 70 : 2004 1 CPC 16