Tribunals and Commissions30 Jan 2003Appeal dismissed
SAVITRI AVASTHI Vs General Manager, Northern Railway
National Consumer Disputes Redressal Commission · 2003 2 CPJ 672
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 920 of 1,389
Tribunals and Commissions30 Jan 2003
VINOO BHAGAT Vs GENERAL MOTORS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 16
Tribunals and Commissions29 Jan 2003
Shiv Dial Sud and Sons Vs State Bank of Patiala
National Consumer Disputes Redressal Commission · 2003 3 AWC 124
Tribunals and Commissions29 Jan 2003Appeal allowed
Rajesh Kumar Sharma Vs BRIGHT CARRIER INSTITUTE
National Consumer Disputes Redressal Commission · 2003 2 CPC 199 : 2003 2 CPJ 562 : 2003 3 CPR 181 : 2004 1 CLT 93
Tribunals and Commissions29 Jan 2003Appeal dismissed.
S.REMA NAIR Vs DEAN AND CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2003 1 CPJ 587 : 2003 2 CPR 485 : 2003 3 CLT 130
Tribunals and Commissions29 Jan 2003Complaint allowed with costs
K.SANDHYA RANI Vs BHAVANAM ESTATES PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 115
Tribunals and Commissions29 Jan 2003Complaint disposed of
MOHAN LAL Vs AAR KAY TRADER
National Consumer Disputes Redressal Commission · 2004 1 CPJ 185
Tribunals and Commissions29 Jan 2003Appeal allowed
CAPT. NAGINA SINGH ATWAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 21 : 2003 2 CPR 3
Tribunals and Commissions29 Jan 2003Appeal allowed
DIWAKAR SINGH Vs TRANSPORT FINANCE CO. LTD. SHETRIYA PRABANDHAK, SHREE RAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 348
Tribunals and Commissions29 Jan 2003Appeal allowed
O.P.Kohli Vs ROOP LAL NANGIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 353 : 2003 3 CPR 190
Tribunals and Commissions29 Jan 2003Appeal dismissed
NARENDRUNI HYMAVATHI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 381
Tribunals and Commissions29 Jan 2003Appeal dismissed
ANUPRIYA SETHI Vs CMPL MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 385 : 2003 3 CPR 234 : 2004 1 CLT 219
Tribunals and Commissions28 Jan 2003
PUNJAB AND SIND BANK Vs GRAHAK PARISHAD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 531 : 2003 1 CPR 633 : 2003 2 CLT 576 : 2003 2 CPC 602
Tribunals and Commissions27 Jan 2003Appeal disposed of
RAJ RAJESHWAR NATH BHARGAVA Vs SHEWALKAR DEVELOPERS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 570
Tribunals and Commissions27 Jan 2003Appeal disposed of.
Rumnita Mittal, Member O.P. GUPTAAppella Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 140
Tribunals and Commissions27 Jan 2003Complaint dismissed
SQN.LDR.B.M.SHUKLA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 143
Tribunals and Commissions27 Jan 2003Appeal dismissed
PRINCIPAL, IITT COLLEGE OF ENGINEERING Vs PURNIMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 246
Tribunals and Commissions27 Jan 2003Appeal dismissed
GULAB INDUSTRIES PVT. LIMITED Vs R.N.G. SUITING LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPC 409 : 2003 1 CPR 381 : 2003 2 CPJ 32
Tribunals and Commissions27 Jan 2003Appeal disposed of
D.C.VERMA Vs PRINCE DRY CLEANERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 336
Tribunals and Commissions27 Jan 2003Appeal disposed of
O.P.GUPTA Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 71 : 2003 2 CPR 462 : 2004 1 CPC 136