Tribunals and Commissions31 Jan 2003Complaint allowed
PURNA CHANDRA NANDA Vs REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 481
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 919 of 1,389
Tribunals and Commissions31 Jan 2003Complaint allowed
SHAUKAT RAI Vs FALCON DEVELOPERS, PUNE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 58
Tribunals and Commissions31 Jan 2003Revision Petition dismissed
L.I.C. Of India Vs Jasbir Singh
National Consumer Disputes Redressal Commission · 2003 1 CPR 277 : 2003 2 CPJ 114
Tribunals and Commissions31 Jan 2003Disposed Of
SUSHANTA KUMAR ROY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 115
Tribunals and Commissions31 Jan 2003Revision petition dismissed
BHASKAR AMRUTA PACHPORE Vs OMPRAKASH MANGILAL SONI
National Consumer Disputes Redressal Commission · 2003 2 CPC 44 : 2003 2 CPJ 121 : 2003 2 CPR 6
Tribunals and Commissions31 Jan 2003
SECURITY And DETECTIVE SERVICES (INDIA) Vs SUB-POST MASTER, BARABATI STADIUM POST OFFICE-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 142
Tribunals and Commissions31 Jan 2003Appeal dismissed
SANTOSH KAUR SODHI Vs VIJAY MUJOO
National Consumer Disputes Redressal Commission · 2003 2 CPJ 344
Tribunals and Commissions31 Jan 2003Complaint partly allowed with costs
J.GOPAL Vs NAGARJUNA BLOOD BANK
National Consumer Disputes Redressal Commission · 2003 2 CPJ 434
Tribunals and Commissions31 Jan 2003
HIRA LAL RAMESH CHAND Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 43 : 2004 1 CLT 313
Tribunals and Commissions30 Jan 2003Appeal partly allowed
MANORANJAN SARKAR Vs WBSEB
National Consumer Disputes Redressal Commission · 2006 1 CPJ 163
Tribunals and Commissions30 Jan 2003Appeal partly allowed
RAJASTHAN UNIVERSITY Vs RAMESH KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 224 : 2004 1 CPR 270
Tribunals and Commissions30 Jan 2003Appeal disposed of
Oriental Insurance Co.Ltd. Vs V.K.SHARMA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 584 : 2003 2 CLT 102
Tribunals and Commissions30 Jan 2003Complaint disposed of
VITHAL M.RANE Vs MILAN CONSTRUCTION-Opposite party
National Consumer Disputes Redressal Commission · 2004 1 CPJ 555 : 2004 2 CLT 375
Tribunals and Commissions30 Jan 2003Disposed Of
DINESH PREMJI SHAH Vs S.N.PATHAK
National Consumer Disputes Redressal Commission · 2006 2 CPJ 200
Tribunals and Commissions30 Jan 2003Appeal dismissed.
MUHAMMAD FARUQ ABDUL NAJID VASKA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 548 : 2003 1 CPR 617 : 2003 2 CPC 416
Tribunals and Commissions30 Jan 2003Appeal allowed
SPECIAL OFFICER, CHEYYAR CO-OPERATIVE SUGAR MILLS LTD. Vs A.KANAGASABAI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 115
Tribunals and Commissions30 Jan 2003Appeal partly allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs DILIP KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 242
Tribunals and Commissions30 Jan 2003Appeal dismissed
SHIV AVTAR SINGH BAJWA Vs POST MASTER, SECTOR 18, POST OFFICE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 300 : 2003 3 CPR 230
Tribunals and Commissions30 Jan 2003Revision allowed
M.P.RAJYA VIDYUT MANDAL Vs UNICAL PESTICIDES (P) LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 637
Tribunals and Commissions30 Jan 2003Appeal allowed
DELHI VIDYUT BOARD Vs B.C.JHULKA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 91 : 2003 3 CLT 438