Tribunals and Commissions27 Feb 2003Appeal allowed
UNITED INDIA INS. CO. LTD. Vs DEEPAKKUMAR MANUBHAI PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 572
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 914 of 1,389
Tribunals and Commissions27 Feb 2003
P Nageswara Rao Vs Kaliboina Suribabu
National Consumer Disputes Redressal Commission · 2003 3 CPJ 559 : 2004 1 CPC 350
Tribunals and Commissions26 Feb 2003Appeals disposed of
General Manager, South Eastern Railway Vs BRAJAKISHORE SAHOO
National Consumer Disputes Redressal Commission · 2003 3 CLT 484 : 2003 4 CPJ 21
Tribunals and Commissions26 Feb 2003Application dismissed
NAMRATA CHAWLA-/ Vs RAJ SUDHA TOWER PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 139
Tribunals and Commissions26 Feb 2003Revision Petition dismissed
L.I.C. Of India Vs CHANDRA BAGHRECHA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 16
Tribunals and Commissions26 Feb 2003Appeal disposed of
Life Insurance Corporation Vs HADAM LAL DHARMANIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 45
Tribunals and Commissions26 Feb 2003Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SURESH KUMAR SAIGAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 161
Tribunals and Commissions26 Feb 2003Appeal allowed
Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs G. NATARAJAN -Respondent/Complainant
National Consumer Disputes Redressal Commission · 2003 4 CPJ 252
Tribunals and Commissions26 Feb 2003Appeal allowed
KATRA SATYANARAYANA Vs LAKSHMI NURSING HOME
National Consumer Disputes Redressal Commission · 2003 2 CPJ 262 : 2003 2 CPR 219 : 2003 3 CLT 326
Tribunals and Commissions26 Feb 2003Appeals dismissed
ANIL KUMAR BHAYANA Vs ASHOK G.NAVANEY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 266 : 2003 2 CPR 452 : 2004 1 CPC 134
Tribunals and Commissions26 Feb 2003Complaint allowed
N.S.V.PRASAD RAJU Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 368
Tribunals and Commissions26 Feb 2003Appeal allowed
SR. DIVISIONAL MANAGER, L.I.C. OF INDIA Vs UMABA VIJAYSINGH JADEJA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 440
Tribunals and Commissions26 Feb 2003Appeal dismissed
BIRENDER KUMAR SINHA Vs DHARMA NATH CHOUDHARY
National Consumer Disputes Redressal Commission · 2003 2 CPC 93 : 2003 2 CPJ 626 : 2003 2 CPR 181
Tribunals and Commissions26 Feb 2003
BIRANCHI NARAYAN KAR Vs COMPUTER POINT (F)
National Consumer Disputes Redressal Commission · 2003 4 CPJ 681
Tribunals and Commissions25 Feb 2003Appeal allowed
BSES POWER LIMITED Vs RAJESHWAR SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 154
Tribunals and Commissions25 Feb 2003Appeal disposed of
REGIONAL PROVIDENT FUND COMMISSIONER Vs KAMALA MUNDA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 261
Tribunals and Commissions24 Feb 2003Complaint allowed
Amar Chand Vs RANJIT MEMORIAL PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 196 : 2004 1 CPR 221
Tribunals and Commissions24 Feb 2003Appeal dismissed
PATRICIA D'FURLONG Vs MANAGING DIRECTOR, EAST WEST AIRLINES
National Consumer Disputes Redressal Commission · 2003 3 CPJ 423 : 2004 2 CPR 60
Tribunals and Commissions21 Feb 2003Ordered accordingly
New India Assurance Co. Ltd. Vs SHRIKANT KAVADIKAR
National Consumer Disputes Redressal Commission · 2003 2 CPC 48 : 2003 2 CPJ 101 : 2003 2 CPR 12 : 2003 3 CLT 526 : 2003 4 CPJ 39
Tribunals and Commissions21 Feb 2003Appeals dismissed
PRADEEP KR.SHARMA Vs HOWRAH GAS SERVICE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 133