Tribunals and Commissions10 Mar 2003
THAKKAR SHAILESH J.DAWDA Vs MURLIDHAR ACHUTH KAMATH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 2 : 2003 4 CPJ 32
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 912 of 1,389
Tribunals and Commissions07 Mar 2003Complaint allowed
KASHMIR CARPETS Vs ALITALLIA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 206 : 2004 1 CPR 106
Tribunals and Commissions07 Mar 2003Application disposed of
ANKUSH RAMCHANDRA NAIK Vs SUBHASH B.AGARWAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 252
Tribunals and Commissions07 Mar 2003Appeal disposed of
RAMESH KOHLI Vs EI POWER ENGINEERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 347
Tribunals and Commissions06 Mar 2003Appeal dismissed
SUNIL KUMAR GUPTA Vs VARDHAMAN MAINTENANCE PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 536 : 2004 1 CPR 31
Tribunals and Commissions05 Mar 2003Appeal dismissed
G.BHANUPRASAD Vs A.SRINIVASA RAO
National Consumer Disputes Redressal Commission · 2003 3 CPJ 420 : 2004 1 CPC 340
Tribunals and Commissions05 Mar 2003Appeal dismissed in limine
S.C. KHOSLA Vs ASHOK CHHABRA, OWNER MAHALAKSHMI LAND AND FINANCE CO. LTD .
National Consumer Disputes Redressal Commission · 2003 3 CPJ 205
Tribunals and Commissions05 Mar 2003Appeal dismissed
K.SAMBASIVA RAO GUPTA Vs SHRIRAM CHITS (P.) LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 625 : 2004 1 CLT 233
Tribunals and Commissions05 Mar 2003Appeal dismissed
Deputy Engineer, Gujarat Electricity Board Vs MADANLAL MANILAL DESAI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 601
Tribunals and Commissions04 Mar 2003Appeal disposed of
Life Insurance Corporation of India Vs PREMILABEN JAYANTILAL PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 552 : 2003 2 CPR 563
Tribunals and Commissions04 Mar 2003Appeal dismissed
MANORAMA VIJ Vs SWATANTRA LAND AND FINANCE PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 558
Tribunals and Commissions03 Mar 2003Appeal allowed
C. SHEKAR REDDY Vs A.P.S.E.B. (now A.P. Transco)SUPERINTENDING ENGINEER (OPERATION)
National Consumer Disputes Redressal Commission · 2003 2 CPJ 358
Tribunals and Commissions03 Mar 2003Appeal partly allowed
DIRECTOR GENERAL OF POSTS, NEW DELHI Vs HANUMAN BIRA SANKAT MOCHAN TRUST
National Consumer Disputes Redressal Commission · 2003 4 CPJ 489
Tribunals and Commissions01 Mar 2003Appeal allowed
United India Insurance Co. Ltd. Vs AMBAJI MOTIBHAI THAKOR
National Consumer Disputes Redressal Commission · 2006 2 CPJ 38
Tribunals and Commissions28 Feb 2003Appeal dismissed.
L.I.C. HOUSING FINANCE LTD.Appella Vs ANNAPURNA NAYAK
National Consumer Disputes Redressal Commission · 2004 1 CPJ 97 : 2004 2 CPR 163
Tribunals and Commissions28 Feb 2003Complaint partly allowed
BATAKRUSHNA DAS CHOUDHURY Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2004 1 CPJ 244
Tribunals and Commissions28 Feb 2003Appeals allowed
MEMON CO-OP. BANK LTD. Vs ANWAR D.AHMEDABADI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 285 : 2003 1 CPR 279
Tribunals and Commissions28 Feb 2003
TRILOCHAN DASH Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 160
Tribunals and Commissions28 Feb 2003Appeal disposed of
CHAIRMAN, GRID CORPN. OF ORISSA Vs NRUSINGH CHARAN PATRA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 279
Tribunals and Commissions28 Feb 2003Appeal partly allowed
DIVISIONAL MANAGER, LIFE INSURANCE CORPN. OF INDIA Vs PRATIMA MANSINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 288